High Courts02 Aug 1982Dismissed
Krishnan Namboodiri Vs G. Unnikrishnan Pandala
High Court Of Kerala · (1982) KLJ 489
Travancore Kshatriya Act, 1108 — Section 3(b)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,342 of 2,714
High Courts30 Jul 1982Dismissed
Habubu Abdulla and Another Vs Sankaran Viswanathan and Others
High Court Of Kerala · (1982) 07 KL CK 0023
Kshatriya Regulation Act, 1908 — Section 1(3), 14, 3Travancore Nair Act, 1912 — Section 21, 3
High Courts29 Jul 1982Dismissed
Mrs. Mary George Vs Regional Provident Fund Commissioner, Trivandrum
High Court Of Kerala · (1982) KLJ 695
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 16, 7A
High Courts27 Jul 1982Dismissed
Madras Motor and General Insurance Co. Ltd. and Others Vs V.P. Balakrishnan and Others
High Court Of Kerala · (1982) ACJ 460
Motor Vehicles Act, 1988 — Section 95(2), 96
High Courts27 Jul 1982
S. Krishnan Nair Vs Kerala Public Service Commission and Another
High Court Of Kerala · (1982) KLJ 474 : (1982) 2 KLT 244
Constitution of India, 1950 — Article 314Penal Code, 1860 (IPC) — Section 506(1)
High Courts27 Jul 1982
Premakumar Vs General Manager, Telecommunications
High Court Of Kerala · (1983) 1 ILR (Ker) 124 : (1983) 1 LLJ 8
Constitution of India, 1950 — Article 14, 16, 19, 21, 309Criminal Procedure Code, 1973 (CrPC) — Section 321
High Courts21 Jul 1982Dismissed
M. Gangadharan Nambiar Vs The Land Tribunal, Kasaragod and Another
High Court Of Kerala · (1982) KLJ 632
Constitution of India, 1950 — Article 226
High Courts21 Jul 1982
T.A. Rajendran Vs V. Bhaskaran Nambiar, Advocate-General and Another
High Court Of Kerala · (1982) CriLJ 2280
Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 14
High Courts20 Jul 1982
V.C. Cheriyan and Others Vs State of Kerala
High Court Of Kerala · (1982) CriLJ 2071
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts20 Jul 1982Dismissed
Kochukutti Ammini Vs Raghavan Mohanan
High Court Of Kerala · (1988) 2 KLJ 245
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 13B, 5, 5(1)
High Courts20 Jul 1982Dismissed
S. Thrimoorthy Chettiar and Another Vs The Deputy Tahsildar, Alwaye and Others
High Court Of Kerala · AIR 1982 Ker 319 : (1983) 1 ILR (Ker) 434 : (1982) KLJ 517
Civil Procedure Code, 1908 (CPC) — Section 68Kerala Revenue Recovery Act, 1968 — Section 71Transfer of Property Act, 1882 — Section 100
High Courts20 Jul 1982
P.G. Narayanankutty Vs State of Kerala and Others
High Court Of Kerala · (1982) CriLJ 2085
Criminal Procedure Code, 1973 (CrPC) — Section 24
High Courts16 Jul 1982
State of Kerala Vs Modern Plastic Industries
High Court Of Kerala · (1984) 57 STC 64
High Courts15 Jul 1982
Issac Joseph Vs The Senior Superintendent of Post Offices
High Court Of Kerala · (1982) KLJ 471 : (1982) 2 KLT 412
Constitution of India, 1950 — Article 311, 311(2)
High Courts15 Jul 1982Dismissed
State of Kerala and Others Vs United Shippers and Dredgers Ltd.
High Court Of Kerala · AIR 1982 Ker 281
Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 74
High Courts15 Jul 1982Allowed
Zachariah Vs Union of India (UOI) and Others
High Court Of Kerala · (1982) 07 KL CK 0009
Central Government Servants For Building, etc. of Houses Rules — Rule 8
High Courts15 Jul 1982
Sunil Kumar and Others Vs State of Kerala
High Court Of Kerala · (1983) KLJ 106
Kerala Childrens Act, 1972 — Section 12, 20, 21, 39
High Courts13 Jul 1982
Manoharan Nair Vs State of Kerala
High Court Of Kerala · (1983) 1 LLJ 13
Industrial Disputes Act, 1947 — Section 18, 19, 2
High Courts09 Jul 1982
Sathish and Co., Palghat Vs State of Kerala and Another
High Court Of Kerala · (1982) KLJ 592
Essential Commodities Act, 1955 — Section 6A, 6A(1), 6B
High Courts08 Jul 1982
Commissioner of Income Tax Vs Pushpaka Travels
High Court Of Kerala · (1985) 152 ITR 717
Income Tax Act, 1961 — Section 184(7), 185(3), 185(3), 246