High Courts06 Jul 1983
In re. An Accused
High Court Of Kerala · (1984) CriLJ 743
Criminal Procedure Code, 1973 (CrPC) — Section 386, 395, 423, 438Penal Code, 1860 (IPC) — Section 34, 392
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,332 of 2,714
High Courts05 Jul 1983Dismissed
Malankara Rubber and Produce Co. Ltd. Vs State of Kerala and Others
High Court Of Kerala · AIR 1983 Ker 248 : (1984) 1 ILR (Ker) 139
Kerala Land Acquisition Act, 1961 — Section 11, 6Land Acquisition Act, 1894 — Section 11, 6
High Courts30 Jun 1983Dismissed
M. Madhavan Nair Vs P.E. Varkey and Others
High Court Of Kerala · AIR 1983 Ker 254
Kerala Motor Vehicles Rules, 1989 — Rule 177A(4)Motor Vehicles Act, 1939 — Section 47, 47(1)
High Courts30 Jun 1983
Heveacrumb Rubber (P) Ltd. Vs Superintendent of Central Excise
High Court Of Kerala · (1984) 3 ECC 197 : (1983) ECR 1121D : (1983) 14 ELT 1685
Constitution of India, 1950 — Article 226
High Courts29 Jun 1983Allowed
T.T. Varkey and Another Vs Nandilathuparambil Govindan and Others
High Court Of Kerala · (1983) 06 KL CK 0002
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 397, 397(1), 397(2)
High Courts28 Jun 1983Allowed
Anthony Ammal Vs Antony
High Court Of Kerala · AIR 1984 Ker 38 : (1984) 1 ILR (Ker) 342
Kerala Civil Rules of Practice, 1971 — Rule 234Partition Act, 1893 — Section 2
High Courts28 Jun 1983
A.S. Suresh Shenoy Vs Wealth-tax Officer, A-Ward and Another
High Court Of Kerala · (1984) 1 ILR (Ker) 759 : (1984) 149 ITR 65
Wealth Tax Act, 1957 — Section 16A
High Courts27 Jun 1983
Balakrishna Pillai Vs State of Kerala
High Court Of Kerala · (1983) KLJ 490 : (1983) 2 LLJ 404
High Courts24 Jun 1983
John and Others Vs Lilly Lean and Others
High Court Of Kerala · (1983) 06 KL CK 0008
Court Fees Act, 1870 — Section 7Kerala Court Fees and Suits Valuation Act, 1959 — Section 22, 33(8), 37(2)Transfer of Property Act, 1882 — Section 58, 63
High Courts22 Jun 1983Allowed
M. K. Ramachandra Menon Vs P. Chathu (Rajamani) and two Others
High Court Of Kerala · (1983) KLJ 526
Kerala Debt Relief Act, 1977 — Section 2(3), 3, 4(1)Kerala Money Lenders Act, 1958 — Section 9F
High Courts22 Jun 1983
Kerala State Cashew Development Corporation Ltd. Vs Income Tax Officer, C-Ward and Another
High Court Of Kerala · (1983) 35 CTR 391 : (1984) 1 ILR (Ker) 65 : (1984) 145 ITR 266
Income Tax Act, 1961 — Section 139(8)Income Tax Rules, 1962 — Rule 117A
High Courts20 Jun 1983
Iyyu and Another Vs State of Kerala
High Court Of Kerala · (1984) CriLJ 494
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 191
High Courts20 Jun 1983Dismissed
Sethu Lakshmi Bayi Vs State of Kerala
High Court Of Kerala · AIR 1983 Ker 250
Constitution of India, 1950 — Article 14
High Courts17 Jun 1983
V.N. Purushothaman Vs Agrl. Income Tax Officer and Another
High Court Of Kerala · (1984) 1 ILR (Ker) 750 : (1984) 149 ITR 120
Kerala Agricultural Income Tax Act, 1950 — Section 40
High Courts17 Jun 1983Allowed
K.M. Bhaskaran and Others Vs Returning Officer and Others
High Court Of Kerala · AIR 1984 Ker 78 : (1984) 1 ILR (Ker) 42
High Courts16 Jun 1983
Commissioner of Income Tax Vs English Indian Clays Ltd.
High Court Of Kerala · (1984) 1 ILR (Ker) 129 : (1984) 149 ITR 112
Income Tax Act, 1961 — Section 80JIncome Tax Rules, 1962 — Rule 19A, 19A(2)
High Courts14 Jun 1983Allowed
B.K.D. Rajeswari Vs State of Kerala and Another
High Court Of Kerala · AIR 1984 Ker 95
Drugs and Cosmetics Act, 1940 — Section 22(1)
High Courts14 Jun 1983Dismissed
Isaac Peter and Others Vs K.V. Joseph and Others
High Court Of Kerala · (1983) 06 KL CK 0007
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6, Order 7 Rule 11, 115Kerala Court Fees and Suits Valuation Act, 1959 — Section 36, 36(1), 36(2)
High Courts13 Jun 1983Dismissed
C. A. Vijayam Vs Board of Directors, Shertallai Taluk Land Mortgage Bank and another
High Court Of Kerala · (1983) KLJ 419
Constitution of India, 1950 — Article 12, 226, 311(2)Industrial Disputes Act, 1947 — Section 10
High Courts09 Jun 1983Dismissed
The Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs The Kerala State Cashew Development Corporation Ltd.
High Court Of Kerala · (1984) 57 STC 318