High Courts16 Dec 1983Dismissed
C. M. Chandramathy Vs M/s. Kasargod Bus Transport Company and Others
High Court Of Kerala · (1983) KLJ 765
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,326 of 2,714
High Courts16 Dec 1983Dismissed
E.P. George Vs Thomas John
High Court Of Kerala · AIR 1984 Ker 224
Easements Act, 1882 — Section 52, 63Specific Relief Act, 1963 — Section 39
High Courts16 Dec 1983Allowed
Radhakrishnan Vs Taluk Land Board Ottappalam and 2 others
High Court Of Kerala · (1984) KLJ 117
Kerala Land Reforms Act, 1963 — Section 85(6A)
High Courts14 Dec 1983Dismissed
Joint Registrar of Co-operative Societies, Malappuram Vs Ponnani P.C.C. Marketing Society
High Court Of Kerala · (1984) KLJ 247
Co-operative Societies Act, 1912 — Section 12, 2(b), 28, 28(1), 29General Clauses Act, 1897 — Section 23, 4
High Courts12 Dec 1983
Kerala State Housing Board Vs E.A. Yusuff
High Court Of Kerala · AIR 1984 Ker 112
Arbitration Act, 1940 — Section 20(4), 41Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts12 Dec 1983
The Food Inspector, Palghat Municipality Vs K.M. Moose and Others
High Court Of Kerala · (1984) CriLJ 563 : (1984) 1 ILR (Ker) 795
Prevention of Food Adulteration Act, 1954 — Section 12, 13, 16, 23, 7
High Courts12 Dec 1983Allowed
Dr. K.O. Padmachandran Vs N.A. Radhakrishnan and Another
High Court Of Kerala · (1984) KLJ 295
High Courts09 Dec 1983Dismissed
M/s Hazee K. Assainar and Co. Vs Chacko Joseph
High Court Of Kerala · (1984) KLJ 24
Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 9
High Courts09 Dec 1983
Superintendent of Police C.B.I./S.P.E. Vs P.V. Vijayaraghavan and Others
High Court Of Kerala · (1983) KLJ 760
Criminal Procedure Code, 1973 (CrPC) — Section 11(1), 11(2), 14(3), 397(3), 435(1)Penal Code, 1860 (IPC) — Section 120, 302
High Courts09 Dec 1983Dismissed
Hajee K. Assainar and Co. Vs Chacko Joseph
High Court Of Kerala · AIR 1984 Ker 113
Transfer of Property Act, 1882 — Section 109
High Courts07 Dec 1983
C.V. Karuppunni and Others Vs Joint Director, Inspection, Company Law Board and Others
High Court Of Kerala · (1986) 59 CompCas 814
Companies Act, 1956 — Section 209A, 209A(1), 209A(2), 237
High Courts02 Dec 1983
Kunnath Krishnan and 3 Others Vs Champra Mundachali Madhavi and 11 Others
High Court Of Kerala · (1983) KLJ 711
Kerala Land Reforms Act, 1963 — Section 77
High Courts30 Nov 1983Allowed
Uthaman and 2 others Vs State of Kerala
High Court Of Kerala · (1983) KLJ 698
Penal Code, 1860 (IPC) — Section 149, 302, 324, 325, 326
High Courts29 Nov 1983Dismissed
Dr. P.V. Thomas Vs M.V. Rajan and Others
High Court Of Kerala · (1984) KLJ 238
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151, 75Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 17, 17(2), 17(3), 23, 23(1)(g)
High Courts29 Nov 1983
State Bank of India Vs State Bank''s Staff Union
High Court Of Kerala · (1984) 2 LLJ 73
Constitution of India, 1950 — Article 226
High Courts28 Nov 1983Dismissed
K.M. Mathew Vs State and Another
High Court Of Kerala · (1983) KLJ 790
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 239, 245Penal Code, 1860 (IPC) — Section 109, 120B, 34, 420, 466
High Courts28 Nov 1983Allowed
Balammal Vs Vasantha Kumari and Others
High Court Of Kerala · (1984) KLJ 60
Kerala Land Reforms Act, 1963 — Section 2(25), 2(25)(a)
High Courts24 Nov 1983Dismissed
Parameswaran Pillaia and Others Vs The State of Kerala and Others
High Court Of Kerala · (1983) 11 KL CK 0007
Constitution of India, 1950 — Article 134A, 14, 31BKerala Land Reforms Act, 1963 — Section 82, 82(1), 83, 84, 84(1)
High Courts22 Nov 1983Dismissed
A. Narayana Rao Vs Vengara Achuthan
High Court Of Kerala · (1984) KLJ 106
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 18, 18(1)(b), 23(1)(h)
High Courts21 Nov 1983Dismissed
Karuvathodi Janaki Amma and Others Vs Lakshmi and Others
High Court Of Kerala · (1984) KLJ 506