High Courts17 Feb 1984
Kadeeja Umma Vs Appellate Authority, L.R. and Others
High Court Of Kerala · AIR 1984 Ker 197 : (1984) KLJ 311
Constitution of India, 1950 — Article 226Kerala Land Reforms Act, 1963 — Section 103
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,323 of 2,714
High Courts16 Feb 1984Dismissed
T.S. Radhakrishna Pillai and Others Vs State of Kerala and Others
High Court Of Kerala · (1984) KLJ 156
Constitution of India, 1950 — Article 162, 309, 320(3)
High Courts16 Feb 1984
Annamma Thomas Vs T. Joseph
High Court Of Kerala · (1984) 2 LLJ 208
Industrial Disputes Act, 1947 — Section 17A, 19, 33C, 4
High Courts16 Feb 1984Dismissed
Mohammed Vs Ayisha
High Court Of Kerala · (1984) 02 KL CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4), 482, 488
High Courts15 Feb 1984Dismissed
B. Rajeevi R. Hegde Vs Thyampanna Shetty and Others
High Court Of Kerala · AIR 1984 Ker 222 : (1984) KLJ 244
Kerala Land Reforms Act, 1963 — Section 3(1), 7
High Courts15 Feb 1984
Azeez Vs State of Kerala and Others
High Court Of Kerala · (1984) CriLJ 1059
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts10 Feb 1984
Jayadevan and Others Vs Commandant M.S.P. and Others
High Court Of Kerala · (1984) 1 LLJ 521
Constitution of India, 1950 — Article 309, 311
High Courts10 Feb 1984Allowed
Kunhappa Nair and Another Vs Suresh Kumar and Another
High Court Of Kerala · AIR 1984 Ker 99 : (1984) 1 ILR (Ker) 658
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Land Reforms Act, 1963 — Section 75(2), 77
High Courts10 Feb 1984Dismissed
Kunhappan Nair and Another Vs Suresh Kumar and Another
High Court Of Kerala · (1984) KLJ 473
Kerala Land Reforms Act, 1963 — Section 75(2), 77(1), 80B
High Courts10 Feb 1984
Krishnan and Another Vs State of Kerala
High Court Of Kerala · (1984) 02 KL CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 328, 411A, 465Penal Code, 1860 (IPC) — Section 302
High Courts09 Feb 1984
P.A. Oommen and Others Vs Moran Mar Baselius Mar Thoma Mathews and Others
High Court Of Kerala · (1984) 02 KL CK 0003
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Limitation Act, 1963 — Section 12, 12(1), 12(2), 12(3)
High Courts09 Feb 1984
P.V. George and another Vs The D.E.O., Alwaye
High Court Of Kerala · (1984) KLJ 607
High Courts08 Feb 1984
Kochu Velu Vs Purakkattu Joseph and Others
High Court Of Kerala · (1985) 1 ACC 107 : (1984) ACJ 630
Employees Compensation Act, 1923 — Section 2, 4, 4AGeneral Clauses Act, 1897 — Section 19, 3, 6
High Courts08 Feb 1984Dismissed
The Kerala State Cashew Development Corporation Ltd., Quilon and Another Vs Raj Mohan Cashew Ltd., Eravipuram, Quilon and Others
High Court Of Kerala · AIR 1984 Ker 139
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3Kerala Raw Cashewnuts (Procurement and Distribution) Act, 1981 — Section 10, 11, 12, 13
High Courts08 Feb 1984Dismissed
Balan Vs Food Inspector, Alwaye Municipality
High Court Of Kerala · (1984) 02 KL CK 0012
Prevention of Food Adulteration Act, 1954 — Section 13, 13(1), 13(2), 14A, 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 9A
High Courts07 Feb 1984Dismissed
Aluminium Industries Ltd. Vs Union of India (UOI)
High Court Of Kerala · (1984) 2 ECC 164 : (1984) 16 ELT 183
Customs Act, 1962 — Section 15(1), 25(1)Customs Tariff Act, 1975 — Section 12, 13, 14, 15, 18
High Courts07 Feb 1984Dismissed
Gopalan Vs Gopalan Chettiar and Another
High Court Of Kerala · (1984) KLJ 132
Kerala Land Reforms Act, 1963 — Section 72K(2), 72MM, 83, 85, 85(1)
High Courts06 Feb 1984
M. Krishnan Vs Kunhambu Nair and Others
High Court Of Kerala · (1984) KLJ 442
Constitution of India, 1950 — Article 51APenal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts06 Feb 1984Dismissed
P. Rajagopalan Nair and Others Vs State of Kerala and Others
High Court Of Kerala · AIR 1984 Ker 84
Kerala Land Acquisition Act, 1961 — Section 5, 6Kerala State Housing Board Act, 1971 — Section 50, 54, 57Land Acquisition Act, 1894 — Section 6
High Courts06 Feb 1984
Raghava Kurup Vs Janardanan and Others
High Court Of Kerala · (1984) KLJ 177
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(1), Order 42 Rule 1, Order 42 Rule 2, Order 42 Rule 2(1)