High Courts10 Jun 1985Allowed
Ayanoth Paru Vs Ayanath Chiruthai
High Court Of Kerala · (1985) KLJ 480
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,303 of 2,714
High Courts10 Jun 1985
Commissioner of Gift-tax Vs Mammen Mathew
High Court Of Kerala · (1986) 50 CTR 367 : (1997) 158 ITR 466
Gift Tax Act, 1958 — Section 6Wealth Tax Rules, 1957 — Rule 1D, 7
High Courts07 Jun 1985Dismissed
D. Thankaraj Vs Smt. M.C. Pushpa Rose
High Court Of Kerala · AIR 1986 Ker 23
Divorce Act, 1869 — Section 36
High Courts06 Jun 1985
Sidhan and Others Vs State of Kerala and Another
High Court Of Kerala · (1986) CriLJ 470
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 173, 190, 192Penal Code, 1860 (IPC) — Section 143, 148, 149, 307, 324
High Courts06 Jun 1985
Commissioner of Income Tax Vs Mammen Mathew
High Court Of Kerala · (1986) 29 TAXMAN 337
Estate Duty Act, 1953 — Section 37Gift Tax Act, 1958 — Section 26(3), 6, 7
High Courts05 Jun 1985
Mani Mathai and Others Vs Uthuppu and Another
High Court Of Kerala · (1985) KLJ 802
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 137, 137(1), 138
High Courts04 Jun 1985Allowed
Chathu and Another Vs P.R. Narayanan Nair and Another
High Court Of Kerala · (1985) KLJ 842
Motor Vehicles Act, 1939 — Section 96
High Courts03 Jun 1985
Aravindakshan and Another Vs State of Kerala and Another
High Court Of Kerala · (1985) CriLJ 1389
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 319, 482Penal Code, 1860 (IPC) — Section 34, 419, 420, 465, 467
High Courts31 May 1985
Commissioner of Income Tax Vs C.M. Mathen
High Court Of Kerala · (1986) 158 ITR 459
Income Tax Act, 1961 — Section 271(1)
High Courts31 May 1985
Amina Vs Hassan Koye
High Court Of Kerala · (1985) CriLJ 1996
Constitution of India, 1950 — Article 44Contract Act, 1872 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts31 May 1985Dismissed
Komancheri Madhavan Nair and Another Vs K. Ravunni Nair and Others
High Court Of Kerala · (1985) KLJ 608
High Courts30 May 1985Allowed
Kunju Moideen Vs Sayed Mohammed
High Court Of Kerala · AIR 1986 Ker 48
Civil Procedure Code, 1908 (CPC) — Section 9Dowry Prohibition Act, 1961 — Section 2, 3
High Courts27 May 1985Dismissed
P.V. Mani and Others Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1986 Ker 86
Constitution of India, 1950 — Article 13, 14, 245Industrial Disputes Act, 1947 — Section 9ALife Insurance Corporation (Staff) (Sixth Amendment) Regulations, 1978 — Regulation 1
High Courts21 May 1985Dismissed
Immanuel Paul Chakkola Vs Catholic Syrian Bank and Others K.M. Sethumadhavan Vs Dhanalakshmi Bank Ltd. and Another
High Court Of Kerala · (1988) 64 CompCas 399 : (1986) 52 FLR 5 : (1987) 2 LLJ 198
Banking Regulation Act, 1949 — Section 10, 10A, 11, 12, 12AConstitution of India, 1950 — Article 12, 226
High Courts16 May 1985Dismissed
Moni J. Meenattoor Vs Mrs. Amy Homi Colabwalla and Others
High Court Of Kerala · (1986) 23 KLJ 83
Transfer of Property Act, 1882 — Section 100, 55, 55(2), 55(4), 55(A)
High Courts16 May 1985Dismissed
Mani J. Meenattoor Vs Mrs. Amy Homi Colabwalla and Others
High Court Of Kerala · AIR 1986 Ker 149
Transfer of Property Act, 1882 — Section 55(2), 66
High Courts07 May 1985
Divakaran Pankajakshan Vs Bhargavi Chellamma and Others
High Court Of Kerala · (1985) KLJ 513
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 21, 27Transfer of Property Act, 1882 — Section 39
High Courts29 Apr 1985
Mary Teresa Dias Vs The Hon''ble Acting Chief Justice and Others
High Court Of Kerala · AIR 1985 Ker 245
Constitution of India, 1950 — Article 133(1), 134A, 226, 233
High Courts25 Apr 1985
Income Tax Officer Vs Official Liquidator
High Court Of Kerala · (1985) 58 CompCas 590 : (1986) 55 CTR 92 : (1985) 155 ITR 510
Companies Act, 1956 — Section 446, 446(1), 446(2)