Government Wood Works Vs State of Kerala
High Court Of Kerala · (1986) 2 ILR (Ker) 112 : (1988) 69 STC 62
COURT ARCHIVE
54,272 judgments · page 2,273 of 2,714
High Court Of Kerala · (1986) 2 ILR (Ker) 112 : (1988) 69 STC 62
High Court Of Kerala · (1987) 01 KL CK 0008
High Court Of Kerala · (1988) 1 ACC 504 : (1988) ACJ 1 : (1986) 2 ILR (Ker) 146 : (1987) KLJ 162
High Court Of Kerala · (1988) 172 ITR 71
High Court Of Kerala · (1987) 2 LLJ 318
High Court Of Kerala · AIR 1989 Ker 86
High Court Of Kerala · (1987) 01 KL CK 0016
High Court Of Kerala · (1987) 66 STC 225
High Court Of Kerala · AIR 1987 Ker 193
High Court Of Kerala · (1988) 171 ITR 562
High Court Of Kerala · (1987) KLJ 273
High Court Of Kerala · AIR 1987 Ker 235 : (1986) 2 ILR (Ker) 336
High Court Of Kerala · (1987) 62 CTR 33 : (1987) 166 ITR 418
High Court Of Kerala · (1988) 68 STC 235
High Court Of Kerala · (1987) KLJ 140
High Court Of Kerala · (1987) KLJ 104
High Court Of Kerala · (1987) 62 CTR 66 : (1987) 166 ITR 1
High Court Of Kerala · AIR 1987 Ker 170 : (1986) 2 ILR (Ker) 228
High Court Of Kerala · (1987) 2 LLJ 391