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High Court Of Kerala judgments

54,272 judgments · page 2,267 of 2,714

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High Courts27 Mar 1987

Commissioner of Income Tax Vs Western India Plywoods Ltd.

High Court Of Kerala · (1990) 183 ITR 638

Income Tax Act, 1961 — Section 35B
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High Courts27 Mar 1987

Commissioner of Income Tax Vs Malayalam Plantations (India) Ltd.

High Court Of Kerala · (1988) 68 CTR 31 : (1988) 169 ITR 237

Income Tax Act, 1961 — Section 37
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High Courts27 Mar 1987Dismissed

K.P. Sethumadhavan Vs P.K. Apputty

High Court Of Kerala · (1987) KLJ 517

Kerala Stamp Act, 1959 — Section 17, 18, 2, 33, 34Transfer of Property Act, 1882 — Section 100, 58, 59
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High Courts26 Mar 1987Allowed

Regional Director, E.S.I. Corpn. Vs Bhaskaran

High Court Of Kerala · (1986) 2 ILR (Ker) 524 : (1994) 3 LLJ 200

Employees State Insurance Act, 1948 — Section 85B, 85B(1), 94A
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High Courts25 Mar 1987Dismissed

G Sahadevan Vs State of Kerala and Others

High Court Of Kerala · (1987) KLJ 879

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High Courts25 Mar 1987

Commissioner of Income Tax Vs West Coast Industrial Company Limited

High Court Of Kerala · (1987) 66 CTR 147 : (1987) 168 ITR 72

Income Tax Act, 1961 — Section 147
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High Courts25 Mar 1987Dismissed

United India Insurance Co. Ltd. Vs Aisabi and Others

High Court Of Kerala · (1988) ACJ 1019 : (1989) 65 CompCas 499

Motor Vehicles Act, 1939 — Section 95, 95(1), 95(2)
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High Courts25 Mar 1987Dismissed

United India Insurance Company Ltd. Vs Aisabi and Others

High Court Of Kerala · (1988) ACJ 561

Motor Vehicles Act, 1988 — Section 95(1), 95(2)Travancore-Cochin Motor Vehicles Act, 1125 — Section 90
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High Courts24 Mar 1987Allowed

State and Another Vs Kodakkat Packer and Others

High Court Of Kerala · (1987) KLJ 474

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3), Order 26 Rule 9
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High Courts24 Mar 1987Dismissed

N.J. Cyriac and Others Vs State of Kerala and Others

High Court Of Kerala · AIR 1988 Ker 86

Electricity (Supply) Act, 1948 — Section 49Electricity Act, 1910 — Section 22B
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High Courts24 Mar 1987

Commissioner of Income Tax Vs Indo Marine Agencies (Kerala) (P.) Ltd.

High Court Of Kerala · (1988) 169 ITR 146

Income Tax Act, 1961 — Section 35B, 35B(1)
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High Courts24 Mar 1987Dismissed

Deputy Commissioner of Sales Tax (Revenue) Vs Sreeni Printers

High Court Of Kerala · (1987) 67 STC 279

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High Courts22 Mar 1987

Commissioner of Agricultural Income Tax Vs Abdul Sathar Hajee Moosa Saitdharmasthapanam

High Court Of Kerala · (1988) 67 CTR 254 : (1988) 171 ITR 342

Kerala Agricultural Income Tax Act, 1950 — Section 36
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High Courts20 Mar 1987Dismissed

Carborundum Universal Ltd. and Others Vs Government of Kerala and Others

High Court Of Kerala · AIR 1988 Ker 91

Kerala State Electricity Duty Act, 1963 — Section 11, 4, 5, 8
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High Courts20 Mar 1987Allowed

Moideenkutty Haji and Others Vs Kunhikoya and Others

High Court Of Kerala · AIR 1987 Ker 184 : (1986) 2 ILR (Ker) 123 : (1987) 2 RCR(Criminal) 485

Criminal Procedure Code, 1973 (CrPC) — Section 202, 202(1), 202(2), 208Penal Code, 1860 (IPC) — Section 313, 493
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High Courts20 Mar 1987Dismissed

K.K. Lakshmi and Another Vs State Bank of Travancore

High Court Of Kerala · AIR 1988 Ker 311

Civil Procedure Code, 1908 (CPC) — Section 60(1), 60(1A)Transfer of Property Act, 1882 — Section 60
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High Courts20 Mar 1987

Commissioner of Income Tax Vs Periya Karamalai Tea and Produce Co. Ltd.

High Court Of Kerala · (1987) 65 CTR 136

Income Tax Act, 1961 — Section 40A(7)
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High Courts20 Mar 1987Dismissed

Mother Superior, Vincentgiri Vs The Tahsildar, Mananthody

High Court Of Kerala · (1987) KLJ 642

Kerala Building Tax Act, 1975 — Section 3(2), 7
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High Courts20 Mar 1987Dismissed

V.P. Jose Vs Kerala Khadi and Village Industry Board and Others

High Court Of Kerala · (1987) 03 KL CK 0002

Kerala State and Subordinate Services Rules, 1958 — Rule 14, 27
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High Courts19 Mar 1987

Commissioner of Income Tax Vs Commonwealth Trust Ltd.

High Court Of Kerala · (1988) 169 ITR 134

Income Tax Act, 1961 — Section 17(3), 40
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