High Courts26 Aug 1987Allowed
Kunhu Moideen Vs Narayanan Adiyodi
High Court Of Kerala · (1987) KLJ 1245
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,254 of 2,714
High Courts26 Aug 1987
Commissioner of Income Tax Vs P.I. Issac and Others
High Court Of Kerala · (1986) 2 ILR (Ker) 592 : (1987) 168 ITR 793
Income Tax Act, 1961 — Section 271, 271(1), 274, 274(2)
High Courts25 Aug 1987
Madikal Service Co-op. Bank Ltd. and Another Vs Labour Court and Another
High Court Of Kerala · (1988) 2 LLJ 49
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33
High Courts25 Aug 1987Allowed
K. Sreedharan Nair Vs K.V. Marakkar
High Court Of Kerala · (1987) KLJ 1093
High Courts25 Aug 1987Allowed
Thavanelimmal Manni and Others Vs Ottalavunkal Thamasikkum Aneri Othenan Kavilumpara amsom and desom in Badagara and Others
High Court Of Kerala · AIR 1988 Ker 264
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 3, Order 33 Rule 5
High Courts25 Aug 1987Dismissed
M.A. Joseph Vs State of Kerala and Another
High Court Of Kerala · (1987) 08 KL CK 0013
Kerala State and Subordinate Services Rules, 1958 — Rule 27, 38
High Courts24 Aug 1987Dismissed
Lekshmikutty Panickathi Vs Bhargavi Panickathi
High Court Of Kerala · (1987) KLJ 1481
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 3A, Order 43 Rule 1, Order 43 Rule 1(c), Order 9 Rule 9Evidence Act, 1872 — Section 3Limitation Act, 1963 — Section 5
High Courts24 Aug 1987
Hameed and Others Vs State of Kerala and Others
High Court Of Kerala · (1988) 2 KLJ 1
Kerala Land Reforms Act, 1963 — Section 75(2)
High Courts21 Aug 1987Allowed
K.J. Joseph and Others Vs Corporation of Cochin
High Court Of Kerala · (1987) KLJ 1171
Constitution of India, 1950 — Article 226
High Courts21 Aug 1987Allowed
Sivaramakrishna Iyer Vs Regional P.F. Commr.
High Court Of Kerala · (1995) 3 LLJ 701
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts20 Aug 1987
Dr. M.J. Varghese and Another Vs The Director of Medical Education, Trivandrum and Others
High Court Of Kerala · AIR 1988 Ker 200 : (1988) 1 ILR (Ker) 273
Constitution of India, 1950 — Article 226
High Courts19 Aug 1987Dismissed
A.G. Abraham and Another Vs State of Kerala and Others
High Court Of Kerala · (1987) KLJ 1114
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 405, 406, 407, 409
High Courts19 Aug 1987
Commissioner of Income Tax Vs Sorabji Dorabji
High Court Of Kerala · (1987) 65 CTR 260 : (1987) 168 ITR 598
Income Tax Act, 1961 — Section 64(1)
High Courts19 Aug 1987Dismissed
A.G. Abraham Vs Annamma Alexander and Another
High Court Of Kerala · (1990) 69 CompCas 359
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 405, 406, 409, 420
High Courts19 Aug 1987
Devassia Joseph Vs Mathai Joseph
High Court Of Kerala · (1987) KLJ 1096
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11(2), Order 21 Rule 37
High Courts18 Aug 1987Dismissed
Joseph K, Joseph Vs Central Bank of India
High Court Of Kerala · (1987) KLJ 1130
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86, 51, 51(b)
High Courts18 Aug 1987
Dr. Ashok Mathew Zacharia and K.T. Benny Vs Majestic Kuries and Loans (P.) Ltd. and Others
High Court Of Kerala · (1987) 62 CompCas 865
Companies Act, 1956 — Section 174(4), 186
High Courts14 Aug 1987Dismissed
Sara Mathew and Another Vs Rosamma and Another
High Court Of Kerala · (1987) KLJ 1098
Industrial Disputes Act, 1947 — Section 33, 33(C)(2)Minimum Wages Act, 1948 — Section 20, 20(2), 5
High Courts14 Aug 1987Allowed
Dedha and Co. Vs Paulson Medical Stores and Others
High Court Of Kerala · AIR 1988 Ker 233
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts13 Aug 1987Allowed
V.K. Kurien Vs Joint Registrar of Co-operative Societies and Others
High Court Of Kerala · (1988) 64 CompCas 82 : (1987) KLJ 1105