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High Court Of Kerala judgments

54,272 judgments · page 2,242 of 2,714

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High Courts04 Feb 1988Dismissed

Cheelil Thottolil Asia Vs Union of India (UOI) and Another

High Court Of Kerala · AIR 1988 Ker 231

Citizenship Act, 1955 — Section 9(2)
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High Courts04 Feb 1988

Balarkrishna Pillai Vs Balakrishnan Nair and Others

High Court Of Kerala · (1988) 02 KL CK 0010

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 6
Read judgment
High Courts03 Feb 1988

The Manager, A.U.P. School Vs State of Kerala

High Court Of Kerala · (1988) 02 KL CK 0047

Kerala Education Rules, 1959 — Rule 10, 11, 13, 44, 45
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High Courts03 Feb 1988Allowed

Chittur Service Co-operative Bank Ltd. Vs R.C. Pankunny and Others

High Court Of Kerala · (1988) 64 CompCas 78

Contract Act, 1872 — Section 134
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High Courts02 Feb 1988Dismissed

N. Divakaran Vs Taluk Supply Officers and Others

High Court Of Kerala · (1988) 1 KLJ 279

Read judgment
High Courts02 Feb 1988

Dr. K.M.K. Nair Vs Radhakumari

High Court Of Kerala · (1988) 1 KLJ 246

Hindu Marriage Act, 1955 — Section 13, 13(1A), 13(1A)(ii), 23, 23(1)
Read judgment
High Courts02 Feb 1988

Moideen kutty Vs Pathunni Umma and Others

High Court Of Kerala · AIR 1989 Ker 148

Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 122, 123, 129, 54
Read judgment
High Courts02 Feb 1988Dismissed

N. Divakaran Vs Taluk Supply Officer, Quilandy and Others

High Court Of Kerala · AIR 1988 Ker 288 : (1988) 1 ILR (Ker) 556

Essential Commodities Act, 1955 — Section 3Kerala Rationing Order, 1966 — Rule 45, 45(11), 71
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High Courts02 Feb 1988

Radhakumari Vs Dr. K.M.K. Nair

High Court Of Kerala · AIR 1988 Ker 235

Hindu Marriage Act, 1955 — Section 13(1A), 23, 23(1)
Read judgment
High Courts02 Feb 1988

Commissioner of Income Tax Vs Travancore Tea Estates Co. Ltd.

High Court Of Kerala · (1988) 71 CTR 1 : (1989) 1 ILR (Ker) 48 : (1988) 172 ITR 733

Income Tax Act, 1961 — Section 253, 263
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High Courts02 Feb 1988Dismissed

Imbichimoideenkutty Vs Pathumunni Umma and Others

High Court Of Kerala · AIR 1989 Ker 148

Evidence Act, 1872 — Section 3Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 123, 129, 54
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High Courts02 Feb 1988

Alima Ummal Habusa Beevi Vs Aluma Ummal Asuma Beevi and Others

High Court Of Kerala · (1988) 02 KL CK 0013

Read judgment
High Courts01 Feb 1988

K. Viswanathan Nair Vs The Drugs Inspector Atteppey and another

High Court Of Kerala · (1988) 2 KLJ 423

Essential Commodities Act, 1955 — Section 3(a), 7, 7(1)
Read judgment
High Courts01 Feb 1988Allowed

Ragam Plastics and Others Vs Sales Tax Officer and Others

High Court Of Kerala · (1988) 2 ILR (Ker) 309 : (1988) 69 STC 341

Kerala General Sales Tax Act, 1963 — Section 5(3)
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High Courts01 Feb 1988Allowed

M/s Rajan Plastics and Others Vs S.T.O. and Others

High Court Of Kerala · (1988) 1 KLJ 270

Kerala General Sales Tax Act, 1963 — Section 5(3)
Read judgment
High Courts29 Jan 1988

Joseph John Kottooran Vs Taluk Land Board and Others

High Court Of Kerala · (1988) 1 KLJ 536

Kerala Land Reforms Act, 1963 — Section 85(9)
Read judgment
High Courts28 Jan 1988

V.M. Mathew Vs Eliswa and Others

High Court Of Kerala · (1988) 2 KLJ 926

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Cochin Christian Succession Act, 1097 — Section 11, 20
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High Courts28 Jan 1988Dismissed

Narayana Iyer Vs Vella and another

High Court Of Kerala · (1988) 1 KLJ 231

Malabar Land Registration Act, 1895 — Section 13, 19(b)
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High Courts28 Jan 1988Dismissed

Pathootti Umma and Others Vs Janu and another

High Court Of Kerala · (1988) 1 KLJ 257

Kerala Land Reforms Act, 1963 — Section 72, 72A
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High Courts27 Jan 1988Dismissed

Gangadharan Vs T.K. Thankam

High Court Of Kerala · AIR 1988 Ker 244

Hindu Marriage Act, 1955 — Section 13(1)
Read judgment
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