High Courts18 Mar 1988
T.J. Chandy Vs Mary Baneena and another
High Court Of Kerala · (1988) 1 KLJ 529
Guardians and Wards Act, 1890 — Section 9, 9(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,238 of 2,714
High Courts18 Mar 1988Dismissed
National Insurance Co. Ltd. Vs Narayanan Nair and Others
High Court Of Kerala · (1988) 2 KLJ 152
Motor Vehicles Act, 1988 — Section 95(1)Workmens Compensation Act, 1923 — Section 14, 2(n), 22
High Courts18 Mar 1988Dismissed
National Insurance Company Vs Narayanan Nair
High Court Of Kerala · (1988) 2 ACC 412 : (1988) ACJ 1010 : (1988) 64 CompCas 724 : (1989) 58 FLR 73 : (1988) 2 ILR (Ker) 638
Motor Vehicles Act, 1939 — Section 110AA, 95(1)Workmens Compensation Act, 1923 — Section 14, 2, 22
High Courts17 Mar 1988
Sathian @ Sathyavrathan Vs The Manager, Indian Overseas Bank and another
High Court Of Kerala · (1988) 1 KLJ 566
Kerala Court Fees and Suits Valuation Act, 1959 — Section 22, 25, 25(d)(i), 27(c)
High Courts17 Mar 1988Dismissed
Madan Gopal Vs Dr. V. Rugmini and Another
High Court Of Kerala · (1988) 2 KLJ 317
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 5Fatal Accidents Act, 1855 — Section 1, 1A, 2, 3
High Courts17 Mar 1988Dismissed
Kuruvila Thomas and Co. and Another Vs State Bank of Travancore
High Court Of Kerala · (1991) 70 CompCas 797
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3, Order 34 Rule 4
High Courts17 Mar 1988Allowed
Kottan Thazhathu Veettil Krishnan Vs Palari Thaivalappil Govindan and Others
High Court Of Kerala · AIR 1989 Ker 83
Penal Code, 1860 (IPC) — Section 324, 34, 427, 436, 448
High Courts17 Mar 1988
Radhakrishanan Nair Vs State of Kerala
High Court Of Kerala · (1988) 03 KL CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 335Penal Code, 1860 (IPC) — Section 302, 84
High Courts15 Mar 1988Dismissed
Doomakke and another Vs Pollappe and Others
High Court Of Kerala · (1988) 1 KLJ 647
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1(1), Order 20 Rule 6A, Order 20 Rule 7, 2(9)
High Courts15 Mar 1988Dismissed
Kuruvila Thomas and Co. and Another Vs State Bank of Travancore
High Court Of Kerala · (1988) 1 KLJ 643
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3, Order 34 Rule 4
High Courts11 Mar 1988
Abdulkhader Vs Abdulrahiman
High Court Of Kerala · (1988) 1 KLJ 435
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 148, 149, 151, 2(2)Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(c)
High Courts11 Mar 1988Allowed
Regional Director, E.S.I. Corpn. Vs Suresh Trading Co.
High Court Of Kerala · (1988) 2 ACC 35 : (1989) 59 FLR 137 : (1988) 2 ILR (Ker) 447 : (1990) 1 LLJ 348
Employees State Insurance Act, 1948 — Section 2(9), 75
High Courts11 Mar 1988Dismissed
Palakunnath Jacob Mathew Vs Corporation of Cochin and Another
High Court Of Kerala · (1988) 03 KL CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 133Kerala Municipal Corporation Act, 1961 — Section 210(1), 211, 232, 232(1)
High Courts10 Mar 1988
Amini Vs Kuttappan
High Court Of Kerala · (1988) 03 KL CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 9
High Courts10 Mar 1988
S. Mumthas Beegam Vs Ummer Maitheen Sahib
High Court Of Kerala · (1988) 1 KLJ 516
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2), 11(3), 11(4)(iv), 11(5)Transfer of Property Act, 1882 — Section 108(d), 108(e)
High Courts09 Mar 1988Allowed
Kerala Unemployment Solution Committee and Others Vs P.S.C. and Others
High Court Of Kerala · (1988) 1 KLJ 660
High Courts08 Mar 1988Dismissed
Smt. C. Saradamma Vs Board of Revenue and Others
High Court Of Kerala · (1988) 2 KLJ 421
Constitution of India, 1950 — Article 226
High Courts08 Mar 1988
K.C. Saumuel Vs Mathew
High Court Of Kerala · (1988) 1 KLJ 475
Civil Procedure Code, 1908 (CPC) — Section 96(4)Income Tax Act, 1961 — Section 256Kerala Debtors (temporary Relief) Act, 1975 — Section 3