High Courts08 Jun 1988
Aliya Arabic College Vs Kasaragod Municipality
High Court Of Kerala · (1988) 2 ILR (Ker) 592
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,235 of 2,714
High Courts07 Jun 1988Dismissed
Orient Roadlines Vs M.B. Mohammed and Others
High Court Of Kerala · (1989) ACJ 778
Carriers Act, 1865 — Section 2, 6, 9
High Courts07 Jun 1988Dismissed
Orient Road Lines Vs M. B. Mohammed Hassan Sahib and Co. and others
High Court Of Kerala · (1988) 2 KLJ 349
Carriers Act, 1865 — Section 2, 6, 9
High Courts06 Jun 1988
Choyichi and Another Vs Raghavan and Others
High Court Of Kerala · (1988) 06 KL CK 0054
Hindu Succession Act, 1956 — Section 14
High Courts06 Jun 1988
K. Gopi Vs State of Kerala and Others
High Court Of Kerala · (1988) 06 KL CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Rules, 1955 — Rule 44, 47
High Courts02 Jun 1988
Edathadan Krishnankutty Vs The Commissioner and Secretary to Government and Others
High Court Of Kerala · (1988) 1 KLJ 781
Constitution of India, 1950 — Article 226Education Rules, 1959 — Rule 2, 2(1), 2(3), 6B, 6B(1)
High Courts02 Jun 1988Allowed
Lakshmy Amma Devaki Amma Vs Umayamma Karthiyayani
High Court Of Kerala · (1989) 65 CompCas 701
Kerala Chitties Act, 1975 — Section 15, 15(3), 39Kerala Chitties Rules, 1975 — Rule 65, 66, 67
High Courts02 Jun 1988
V. Krishnan Nair Vs T. Cheriankunju and Others
High Court Of Kerala · (1988) 06 KL CK 0009
Partnership Act, 1932 — Section 32, 37Trusts Act, 1882 — Section 88
High Courts31 May 1988Dismissed
Assootty Vs Asst. Excise Commissioner and Others
High Court Of Kerala · (1988) 1 KLJ 776
Kerala Abkari Act, 1077 — Section 67A, 67B(2)
High Courts31 May 1988
M. K. Muraleedharan Nair and Others Vs Managing Director K.S.R.T.C. and Others
High Court Of Kerala · (1988) 1 KLJ 785
High Courts31 May 1988
P. Jwalini Devi Addwa and Others Vs K. Pathumma and Others
High Court Of Kerala · (1990) ACJ 161
High Courts30 May 1988
Anilatmajan Vs T.K. Manoharan and Others
High Court Of Kerala · (1988) 1 KLJ 778
Civil Procedure Code, 1908 (CPC) — Section 115, 14, 47Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 13, 14, 18, 18(5)
High Courts27 May 1988
George Joseph Vs Food Inspector
High Court Of Kerala · (1988) 1 KLJ 769
Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 13(3)
High Courts26 May 1988Dismissed
K. Surendranathan Vs Kerala Financial Corpn. and Others
High Court Of Kerala · AIR 1988 Ker 330 : (1988) 2 ILR (Ker) 666
Constitution of India, 1950 — Article 14, 226State Financial Corporations Act, 1951 — Section 24, 29, 31, 32B
High Courts25 May 1988Dismissed
Dr. Jacob C.V. and Others Vs State of Kerala and Others
High Court Of Kerala · AIR 1989 Ker 136 : (1989) 1 ILR (Ker) 187
Constitution of India, 1950 — Article 14, 226
High Courts23 May 1988Dismissed
Mallika Vs Samuel George and Others
High Court Of Kerala · (1988) ACJ 750
Motor Vehicles Act, 1988 — Section 110A, 95(2)
High Courts19 May 1988
P.C. Chacko Vs State of Kerala and Others
High Court Of Kerala · (1998) 1 KLJ 769
Constitution of India, 1950 — Article 165, 165(2), 177, 254Criminal Procedure Code, 1973 (CrPC) — Section 2(u), 24, 24(1), 278, 321
High Courts13 May 1988Dismissed
Maniyath Varkey Vs Managing Director, K.S.R.T.C. and Others
High Court Of Kerala · (1988) 2 KLJ 851
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 62, 62(2), 68F(1A)
High Courts08 Apr 1988
Padinjarekara Agencies (P.) Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1988) 71 CTR 108 : (1988) 173 ITR 637
Income Tax Act, 1961 — Section 256