High Courts31 Jan 1989Dismissed

Reveendran and others Vs State

High Court Of Kerala · (1989) 2 KLJ 534

Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 25, 26, 27, 3, 8Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 201