High Courts29 Nov 1989
Commissioner of Income Tax Vs Poyilakada Fisheries (P.) Ltd.
High Court Of Kerala · (1992) 197 ITR 93
Income Tax Act, 1961 — Section 80J
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,189 of 2,714
High Courts29 Nov 1989Dismissed
T.V. Luciamma and another Vs State of Kerala and Others.
High Court Of Kerala · (1990) 1 KLJ 137
Constitution of India, 1950 — Article 30(1)
High Courts29 Nov 1989Allowed
Mathew M. Thomas Vs Sales Tax Officer
High Court Of Kerala · (1989) 2 KLJ 817
Kerala Tax on Luxuries in Hotels and Lodging Houses Act, 1976 — Section 17, 17(3)
High Courts28 Nov 1989
Velayudhan Vs E.S.I. Corporation
High Court Of Kerala · (1989) 11 KL CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 472Employees State Insurance Act, 1948 — Section 39, 40, 85, 86(1), 86(2)Trade Union Act, 1871 — Section 12
High Courts28 Nov 1989Dismissed
M.C. George Mirante Vs State and Others
High Court Of Kerala · (1990) 2 KLJ 147
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
High Courts28 Nov 1989
Commissioner of Income Tax Vs P.I. Simon
High Court Of Kerala · (1991) 2 ILR (Ker) 9 : (1991) 187 ITR 302
Income Tax Act, 1961 — Section 263, 37
High Courts27 Nov 1989
Travancore Sugars and Chemicals Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1990) 185 ITR 558
Income Tax Act, 1961 — Section 40A(7)
High Courts27 Nov 1989Dismissed
P. Bhaskaran Nair and Others Vs K. Sadasivan Nair
High Court Of Kerala · (1989) 2 KLJ 829
Transfer of Property Act, 1882 — Section 105
High Courts24 Nov 1989Dismissed
Thankamma Indira Devi Vs Krishna Pillai and others
High Court Of Kerala · (1990) 1 KLJ 434
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 14, 18, 18(5), 20, 20(1)
High Courts24 Nov 1989Dismissed
G. Jayasree Vs State of Kerala and others
High Court Of Kerala · (1990) 2 KLJ 60
Kerala Land Reforms Act, 1963 — Section 105, 105(2)(b), 105(2)(b), 105(3), 105A
High Courts21 Nov 1989Dismissed
The All Kerala Poor Aid Legal Association, Trivandrum and Others Vs Chief Justice of Kerala, Ernakulam and Others
High Court Of Kerala · AIR 1990 Ker 241
Constitution of India, 1950 — Article 14, 16, 16(1), 16(4), 217
High Courts20 Nov 1989Dismissed
C. Assiamma Vs State Bank of Mysore and Others
High Court Of Kerala · AIR 1990 Ker 157 : (1990) 2 ILR (Ker) 43
Limitation Act, 1963 — Section 18Partnership Act, 1932 — Section 32(3), 45, 72Transfer of Property Act, 1882 — Section 58
High Courts20 Nov 1989Dismissed
State of Kerala Vs V. Rama Varmathirumulpat
High Court Of Kerala · (1989) 2 KLJ 785
High Courts17 Nov 1989Dismissed
Poulose Vs Devassykutty and Others
High Court Of Kerala · (1990) 1 KLJ 63
Registration Act, 1908 — Section 17, 47, 49
High Courts16 Nov 1989Allowed
Food Inspector Vs K. Harikumar
High Court Of Kerala · (1991) CriLJ 641
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 14, 17, 18
High Courts16 Nov 1989
V.D. Devassia Vs Micheal Joseph
High Court Of Kerala · AIR 1990 Ker 261 : (1990) KLJ 84
Evidence Act, 1872 — Section 115
High Courts16 Nov 1989
G.T.N. Textiles Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1990) 184 ITR 366
Income Tax Act, 1961 — Section 147, 80J, 80J(3)
High Courts16 Nov 1989Allowed
Udupi Krishna Bhavan Vs Additional Sales Tax Officer and Others
High Court Of Kerala · (1990) 3 ILR (Ker) 924 : (1990) KLJ 757 : (1991) 81 STC 208
Kerala General Sales Tax Act, 1963 — Section 17, 34
High Courts15 Nov 1989Dismissed
T.D. Kavi Rajan Vs Kerala Co-operative Tribunal and Others
High Court Of Kerala · (1991) 72 CompCas 498
High Courts13 Nov 1989
Travancore Rubbers Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1990) 183 ITR 111
Income Tax Act, 1961 — Section 55