High Courts18 Jun 1990
Annamma Chacko Vs Thiruvalla Municipality and Others
High Court Of Kerala · (1990) 2 KLJ 156
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11, 12, 23(1), 4
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,176 of 2,714
High Courts15 Jun 1990
K. Venu Vs Director General of Police, Trivandrum and Others
High Court Of Kerala · AIR 1990 Ker 344
Constitution of India, 1950 — Article 19(1), 226
High Courts15 Jun 1990Dismissed
Executive Officer, Kaduthuruthy Panchayat Vs Chacko Joseph
High Court Of Kerala · (1990) CriLJ 1968 : (1991) 1 ILR (Ker) 106
Kerala Panchayat (Taxation and Appeal) Rules, 1963 — Rule 26Kerala Panchayat Act, 1960 — Section 74
High Courts13 Jun 1990
Gordhandas Khimji (HUF) Vs Commissioner of Income Tax
High Court Of Kerala · (1990) 186 ITR 365
Income Tax Act, 1922 — Section 2(6A)
High Courts13 Jun 1990
T.C. Mathew Vs C.J. Aliesh and Another
High Court Of Kerala · (1990) 2 KLJ 32
Criminal Procedure Code, 1973 (CrPC) — Section 250Kerala Panchayat (Profession Tax) Rules, 1963 — Rule 26Kerala Panchayat Act, 1963 — Section 74
High Courts13 Jun 1990Allowed
T. C. Mathew Vs C. J. Aliesha and another
High Court Of Kerala · (1990) 2 KLJ 32
Criminal Procedure Code, 1973 (CrPC) — Section 250
High Courts12 Jun 1990
Moideenkutty Haji Vs Pappu Manjooran and Another
High Court Of Kerala · (1990) 06 KL CK 0063
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts11 Jun 1990
Duroflex Coir Industries Vs The Assistant Commissioner and Another
High Court Of Kerala · (1990) 06 KL CK 0007
High Courts07 Jun 1990
M.J. Vijayapadman Vs Commissioner of Wealth Tax
High Court Of Kerala · (1991) 192 ITR 301
Wealth Tax Act, 1957 — Section 35
High Courts07 Jun 1990Dismissed
Kodikulam S. Co-op. Bank Ltd. Vs Chacko and Another
High Court Of Kerala · (1991) 1 LLJ 123
Kerala Shops and Commercial Establishment Act, 1960 — Section 18(2)
High Courts07 Jun 1990
The Service Co-operative Bank, Kodikulam Vs A.O. Chacko and Other
High Court Of Kerala · (1990) 2 KLJ 13
Kerala Shops and Commercial Establishment Act, 1960 — Section 18(3), 18(4)
High Courts07 Jun 1990
Sree Rajvel and Company Vs State of Kerala and Others
High Court Of Kerala · (1990) 3 ILR (Ker) 130 : (1990) 185 ITR 655
Kerala General Sales Tax Act, 1963 — Section 28(5), 28(6)
High Courts07 Jun 1990
Sree Rajvel and company Vs State of Kerala and others
High Court Of Kerala · (1990) 2 KLJ 41
Kerala General Sales Tax Act, 1963 — Section 28, 28(3), 28(3)(a)
High Courts06 Jun 1990
Commissioner of Income Tax Vs Travancore Titanium Products Ltd.
High Court Of Kerala · (1990) 186 ITR 112
Income Tax Act, 1961 — Section 36(1)
High Courts06 Jun 1990
J. Dinesh Kumar Vs Commissioner of Income Tax
High Court Of Kerala · (1990) 186 ITR 215
High Courts06 Jun 1990
Thomman Varkey Vs Sukumaran and Another
High Court Of Kerala · (1990) 06 KL CK 0021
Penal Code, 1860 (IPC) — Section 497, 498
High Courts06 Jun 1990Allowed
Thomas Vs Thomas and Others
High Court Of Kerala · (1990) 2 KLJ 16
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 5, Order 44 Rule 1
High Courts05 Jun 1990Dismissed
Kerala State Road Trans. Corpn. Vs Rajamma Valsala and Others
High Court Of Kerala · (1990) 2 ACC 513 : (1990) ACJ 1010
High Courts05 Jun 1990
Sheik Rawther Sons Vs Secretary (Taxes), Board of Revenue and Another
High Court Of Kerala · (1990) 06 KL CK 0057
Kerala General Sales Tax Act, 1963 — Section 15, 15(1), 15(2), 15(3), 29(2)Kerala General Sales Tax Rules, 1963 — Rule 35A, 7, 7(1), 7(10), 7(2)
High Courts04 Jun 1990
Chacko Varkey and another Vs Sheela Peter and Others
High Court Of Kerala · (1991) 1 KLJ 44
Succession Act, 1925 — Section 211, 213, 213(1), 232, 232(c)