High Courts12 Jul 1990Allowed
T.P.K. Nair Vs Union of India and Others
High Court Of Kerala · (1990) 2 KLJ 357
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 80Limitation Act, 1963 — Section 15, 15(2)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,173 of 2,714
High Courts07 Jul 1990Dismissed
M/s. James Machintosh and Co. and Another Vs Sree Yamuna Mills Co. Ltd. and Another
High Court Of Kerala · (1990) 2 KLJ 141
Contract Act, 1872 — Section 230Limitation Act, 1963 — Section 21
High Courts07 Jul 1990Allowed
M/s Craft Centre and Others Vs The Koncherry Coir Factories
High Court Of Kerala · (1990) 2 KLJ 135 : AIR 1991 Ker 83
Limitation Act, 1963 — Section 18, 18(2), 3
High Courts06 Jul 1990
C. Damodaran Vs C. Vasudevan and Others
High Court Of Kerala · (1990) 2 KLJ 583
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Kerala Education Act, 1958 — Section 11, 125, 33, 6, 7Kerala Education Rules, 1959 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, Order 39 Rule 44
High Courts06 Jul 1990
K.E. Kesavan and Sons Vs Commissioner of Income Tax
High Court Of Kerala · (1991) 187 ITR 124
High Courts06 Jul 1990
Commissioner of Income Tax Vs Travancore Cochin Chemicals Ltd.
High Court Of Kerala · (1991) 189 ITR 314
High Courts06 Jul 1990
Popular Automobiles Vs Commissioner of Income Tax
High Court Of Kerala · (1991) 187 ITR 86
Income Tax Act, 1961 — Section 251, 251(1), 253
High Courts06 Jul 1990Dismissed
Venilal Mehta and mother Vs Asst. Collector of Central Excise
High Court Of Kerala · (1991) 2 KLJ 137
Criminal Procedure Code, 1973 (CrPC) — Section 428Customs Act, 1962 — Section 135(1)(i)
High Courts05 Jul 1990Dismissed
Jeboy D''Cunhe and Another Vs Subramonian and Others
High Court Of Kerala · AIR 1990 Ker 342
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(3), 11(4)Limitation Act, 1963 — Section 5
High Courts05 Jul 1990Allowed
Indian Airlines Vs Sebastian
High Court Of Kerala · (1991) 62 FLR 755 : (1994) 3 LLJ 498
Industrial Disputes Act, 1947 — Section 2, 25B, 25B(2), 25F, 25G
High Courts03 Jul 1990
Khormas International Company and Another Vs Bank of Baroda
High Court Of Kerala · (1990) 07 KL CK 0056
Civil Procedure Code, 1908 (CPC) — Section 14Evidence Act, 1872 — Section 74, 78, 78(6), 80, 86
High Courts03 Jul 1990Allowed
George J. Ovungal Vs Peter
High Court Of Kerala · AIR 1991 Ker 55
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11Transfer of Property Act, 1882 — Section 108
High Courts02 Jul 1990
C.R. Rose Vs State of Kerala and Others
High Court Of Kerala · (1990) 07 KL CK 0071
Constitution of India, 1950 — Article 14, 226Mahatma Gandhi University Act, 1985 — Section 25
High Courts02 Jul 1990
New Woodlands Hotel Vs Commissioner of Income Tax and Others
High Court Of Kerala · (1991) 188 ITR 137
Constitution of India, 1950 — Article 226, 265Contract Act, 1872 — Section 72Income Tax Act, 1961 — Section 240, 241, 244
High Courts29 Jun 1990
P.J. Jose Vs Ali Joseph
High Court Of Kerala · (1990) 2 KLJ 120
Divorce Act, 1869 — Section 10, 11, 11(2)
High Courts29 Jun 1990Allowed
Choorakadan alias Rayyappadan Sanku and Others Vs Antony
High Court Of Kerala · AIR 1991 Ker 44
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 41 Rule 1, Order 43 Rule 1, 105
High Courts29 Jun 1990
Jose Vs Ali Joseph
High Court Of Kerala · (1991) 1 DMC 392 : (1991) 1 ILR (Ker) 15
Divorce Act, 1869 — Section 10, 11
High Courts28 Jun 1990Allowed
The State Vs Raman
High Court Of Kerala · (1990) CriLJ 1967 : (1990) 3 ILR (Ker) 125
Penal Code, 1860 (IPC) — Section 299, 300, 307, 324, 325
High Courts28 Jun 1990Dismissed
Damodara Nayak Vs Vatsala Nayak and Others
High Court Of Kerala · AIR 1990 Ker 348 : (1991) 2 ILR (Ker) 105
High Courts27 Jun 1990Allowed
Varghese Vs State Of Kerala
High Court Of Kerala · (1990) 2 KLT 416
Kerala Police Act, 1960 — Section 51(a)