High Courts06 Nov 1990
Sudarsan Chits (India) Ltd. (In Liquidation) Vs Smt. Uma Sharma and Others
High Court Of Kerala · (1992) 73 CompCas 381 : (1991) 1 ILR (Ker) 412
Companies Act, 1956 — Section 446, 446(2), 458A
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,161 of 2,714
High Courts06 Nov 1990Dismissed
Karattil Ammad Koya Vs Karattil Ayammad
High Court Of Kerala · (1990) 2 KLJ 802
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Compensation for Tenants Improvements Act, 1958 — Section 2(d)Transfer of Property Act, 1882 — Section 51
High Courts06 Nov 1990Allowed
Ratnakaran Vs P.T. Thomas
High Court Of Kerala · (1990) 2 KLJ 841
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, Order 8 Rule 6A(1), Order 8 Rule 6A(4), Order 8 Rule 6CLimitation Act, 1963 — Section 14
High Courts05 Nov 1990Dismissed
N. Rajamoni Amma and K. Janardhanan Pillai Vs Deputy Commissioner of Income Tax and Others
High Court Of Kerala · (1991) 72 CompCas 728 : (1991) 91 CTR 83 : (1991) 192 ITR 90
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 179
High Courts02 Nov 1990Dismissed
General Manager, Southern Railway Vs M. Unnikrishna Menon
High Court Of Kerala · (1990) 11 KL CK 0059
Contract Act, 1872 — Section 73Railways Act, 1989 — Section 109, 67, 67(2), 80
High Courts02 Nov 1990
Union of India (UOI) Vs Unnikrishna Menon
High Court Of Kerala · (1991) 1 ACC 487
Contract Act, 1872 — Section 73Railways Act, 1989 — Section 109, 67, 80
High Courts02 Nov 1990
Kar Mobiles Ltd. Vs Union of India (UOI) and Another
High Court Of Kerala · (1991) 190 ITR 324
Income Tax Act, 1961 — Section 143, 143(3), 144, 214, 214(1)
High Courts01 Nov 1990Dismissed
Zacharias and another Vs V.C. Joseph and another
High Court Of Kerala · (1990) 2 KLJ 884
Travancore Christian Succession Act, 1916 — Section 28
High Courts01 Nov 1990Dismissed
New India Assurance Co. Ltd. Vs Latha Jayaraj and Others
High Court Of Kerala · (1991) 1 ACC 581 : (1991) ACJ 298 : (1991) 1 ILR (Ker) 561
Motor Vehicles Act, 1988 — Section 96
High Courts01 Nov 1990Dismissed
Chakkantavide Mahamood Vs Kakkunath Varikkal Aysomma
High Court Of Kerala · (1990) 11 KL CK 0018
High Courts01 Nov 1990Dismissed
New India Assurance Co. Ltd. Vs Latha Jayaraj and others
High Court Of Kerala · (1990) 2 KLJ 839
Motor Vehicles Act, 1988 — Section 96(2), 96(2)(b)(ii)
High Courts01 Nov 1990Dismissed
Zacharias Vs Joseph
High Court Of Kerala · (1991) 1 DMC 530 : (1991) 2 ILR (Ker) 793
Travancore Christian Succession Act, 1916 — Section 28, 5
High Courts31 Oct 1990Dismissed
K.S. Velu Vs Vasudevan Nair
High Court Of Kerala · (1990) 10 KL CK 0055
Kerala Insolvency Act, 1956 — Section 10, 24, 24(1), 42, 43
High Courts31 Oct 1990
K.S.R.T. Corporation Vs R. Shanmugh Chandran and Others
High Court Of Kerala · (1990) 10 KL CK 0054
High Courts31 Oct 1990Allowed
Narayani Amma Vs Saraswathy Amma
High Court Of Kerala · (1991) 1 KLJ 136
Insurance Act, 1938 — Section 39
High Courts31 Oct 1990Allowed
Lakshmi Amma Narayani Amma and Others Vs Saraswathi Amma and Others
High Court Of Kerala · (1991) 70 CompCas 354 : (1991) 1 ILR (Ker) 668
Insurance Act, 1938 — Section 39
High Courts31 Oct 1990
Commissioner of Income Tax Vs Trophical Plantations Ltd.
High Court Of Kerala · (1992) 196 ITR 755
Income Tax Act, 1961 — Section 45
High Courts30 Oct 1990
The Official Liquidator Vs Kudremukh Iron Ore Company Limited
High Court Of Kerala · (1990) 10 KL CK 0058
Arbitration Act, 1940 — Section 13, 14, 14(1), 14(2), 17Limitation Act, 1963 — Article 178, 19
High Courts30 Oct 1990
M. Moideen Bava Rawther Vs John Xavier Azheekal
High Court Of Kerala · (1990) 10 KL CK 0047
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 10, Order 32 Rule 11 , Order 32 Rule 12 , Order 32 Rule 13
High Courts30 Oct 1990Allowed
Sudarsan Trading Company Ltd. and M. Velayudhan Vs Government of India and Another
High Court Of Kerala · (1991) 71 CompCas 265
Companies Act, 1956 — Section 269(1), 269(5)