High Courts05 Feb 1991
Jayaprakasan and Another Vs Visalakshy and Others
High Court Of Kerala · (1991) 02 KL CK 0001
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, 115, 141, 151Limitation Act, 1963 — Article 120, 137
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,152 of 2,714
High Courts04 Feb 1991
The Food Inspector, Cannanore Municipality, Cannanore Vs M. Gopalan
High Court Of Kerala · AIR 1991 Ker 240 : (1991) CriLJ 1783 : (1991) 2 ILR (Ker) 555
Prevention of Food Adulteration Act, 1954 — Section 23Prevention of Food Adulteration Rules, 1955 — Rule 7(3)
High Courts04 Feb 1991
Food Inspector, Pattambi Circle Vs K.P. Gokuldas and Another K.N. Babu and Others Vs State of Kerala
High Court Of Kerala · AIR 1991 Ker 204 : (1991) CriLJ 1278 : (1991) 2 ILR (Ker) 335 : (1991) 2 RCR(Criminal) 445
Prevention of Food Adulteration Act, 1954 — Section 23Prevention of Food Adulteration Rules, 1955 — Rule 44
High Courts04 Feb 1991
Commissioner of Wealth-tax Vs Valiya Aryan Bhattathiripad
High Court Of Kerala · (1991) 191 ITR 89
High Courts04 Feb 1991Allowed
State of Kerala Vs Sebastian Jacob
High Court Of Kerala · (1991) CriLJ 2636
Evidence Act, 1872 — Section 24Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts04 Feb 1991Allowed
State of Kerala Vs Baby Joseph
High Court Of Kerala · (1992) CriLJ 2257
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 449
High Courts01 Feb 1991
East India Agencies Pvt. Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1991) 189 ITR 44
Income Tax Act, 1961 — Section 57
High Courts01 Feb 1991Dismissed
Ismail and etc. Vs State of Kerala
High Court Of Kerala · (1991) CriLJ 2945 : (1991) 2 ILR (Ker) 820
Criminal Procedure Code, 1973 (CrPC) — Section 162(2), 293, 5Evidence Act, 1872 — Section 10, 125, 3Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 42, 50, 50(1)
High Courts01 Feb 1991
Joseph Zacharia and Others Vs Joseph Kuriakose and Another
High Court Of Kerala · AIR 1992 Ker 103 : (1991) 3 ILR (Ker) 80
Contract Act, 1872 — Section 15, 16Negotiable Instruments Act, 1881 (NI) — Section 8
High Courts31 Jan 1991
M.T. Suresh Babu and another Vs Secy. Board of Revenue (Excise) and others
High Court Of Kerala · (1991) 1 KLJ 469
Constitution of India, 1950 — Article 226
High Courts31 Jan 1991
S. Krishna Iyer Vs State of Kerala
High Court Of Kerala · (1991) 01 KL CK 0055
Constitution of India, 1950 — Article 309Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Service Rules, 1958 — Rule 1, 3
High Courts31 Jan 1991
Commissioner of Income Tax Vs Smt. V.J. Aleykutti, T.J. Joseph and Dr. K.J. Mathew
High Court Of Kerala · (1991) 189 ITR 711
Income Tax Act, 1961 — Section 16(3), 256, 64(1)
High Courts31 Jan 1991
M.P. Kodungon and Others Vs The Land Tribunal and Others
High Court Of Kerala · (1991) 1 KLJ 624
High Courts30 Jan 1991Allowed
Sathyabhama Vs E.S.I. Corporation
High Court Of Kerala · (1991) ACJ 861 : (1991) 63 FLR 339 : (1992) 1 LLJ 831
Employees State Insurance Act, 1948 — Section 2(8)
High Courts30 Jan 1991
Chacko P.M. alias Thankachan Vs Rosamma Antony and Others
High Court Of Kerala · (1991) ACJ 597 : (1991) 2 ILR (Ker) 760
Motor Vehicles Act, 1988 — Section 31A
High Courts30 Jan 1991
Chacko P.M. and Others Vs Rossamma Antony and Others
High Court Of Kerala · (1991) 2 ACC 242
Motor Vehicles Act, 1988 — Section 31A
High Courts28 Jan 1991Dismissed
P.C. Karunakara Marar and Another Vs A.E.O. and Others
High Court Of Kerala · (1992) 1 KLJ 378
Kerala Education Rules, 1959 — Rule 45
High Courts25 Jan 1991
Commissioner of Wealth-tax Vs Valia Aryan Bhattathiripad
High Court Of Kerala · (1991) 188 ITR 665
High Courts25 Jan 1991Dismissed
P. Padmanabhan Nair and Another Vs The Deputy Director of Education, Malappuram and Others
High Court Of Kerala · AIR 1991 Ker 199 : (1991) 2 ILR (Ker) 1
Kerala Education Act, 1958 — Section 36Kerala Education Rules, 1959 — Rule 44A(2), 44A(3)
High Courts25 Jan 1991
Dr. V. Mohan Das Vs Deputy Commissioner of Income Tax (Assessment) and Another
High Court Of Kerala · (1991) 3 ILR (Ker) 240 : (1991) 188 ITR 727
Income Tax Act, 1961 — Section 139(2), 147, 148