High Courts10 Jun 1991Allowed
Regional Director Vs Vinod
High Court Of Kerala · (1993) 3 LLJ 258
Employees State Insurance Act, 1948 — Section 2(22), 2(9)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,144 of 2,714
High Courts10 Jun 1991Dismissed
A. Padmanabha Panicker Vs K.J. Tomy and Another
High Court Of Kerala · (1992) 73 CompCas 496
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Jun 1991Dismissed
Elambilakkat Chandrasekharan and Others Vs Moroth Seemanthini and Others
High Court Of Kerala · AIR 1991 Ker 408 : (1991) 3 ILR (Ker) 341
Hindu Succession Act, 1956 — Section 4(1), 6Limitation Act, 1963 — Article 64, 65
High Courts07 Jun 1991
C.P. Appukutty Nambiar Vs P.K. Ratnagiri
High Court Of Kerala · (1991) 2 KLJ 594
Transfer of Property Act, 1882 — Section 108
High Courts07 Jun 1991Allowed
Palliyali Mustafali Vs Nechithodan Subair and Others
High Court Of Kerala · (1992) ACJ 225 : AIR 1992 Ker 295
Civil Procedure Code, 1908 (CPC) — Section 2(2)Limitation Act, 1963 — Section 6Motor Vehicles Act, 1939 — Section 110A
High Courts07 Jun 1991
Musthafali Vs Subair
High Court Of Kerala · (1992) 1 ACC 621 : (1992) ACJ 225 : (1991) 3 ILR (Ker) 687
Civil Procedure Code, 1908 (CPC) — Section 86Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts06 Jun 1991
Commissioner of Income Tax Vs Manjeri Kovilakam Interim Management Committee
High Court Of Kerala · (1992) 194 ITR 483
Income Tax Act, 1961 — Section 171, 256(2)
High Courts06 Jun 1991
Ambika Chitaranjan Vs B. Vijayamma and Others
High Court Of Kerala · (1991) 2 ACC 415 : (1991) 3 ILR (Ker) 684 : (1991) 2 KLJ 274
Motor Vehicles Act, 1988 — Section 110A
High Courts05 Jun 1991Dismissed
Essakkyal Nadar Michayel Nadar Vs Sreedharan Babu and Others
High Court Of Kerala · AIR 1992 Ker 200 : (1991) 3 ILR (Ker) 289 : (1991) 2 KLJ 124
Guardians and Wards Act, 1890 — Section 19Hindu Minority and Guardianship Act, 1956 — Section 11, 6
High Courts05 Jun 1991
Nedutnchalil Charitable Trust Vs The Municipal Commissioner and Others
High Court Of Kerala · (1991) 2 KLJ 280
Kerala Municipalities Act, 1960 — Section 101(1)(d)
High Courts05 Jun 1991
Aleyamma George Vs State of Kerala and Others
High Court Of Kerala · (1991) 06 KL CK 0010
Constitution of India, 1950 — Article 12, 14
High Courts04 Jun 1991
P. Veeriah Vs Mohammedkunju Koya
High Court Of Kerala · (1991) 06 KL CK 0047
Transfer of Property Act, 1882 — Section 111
High Courts04 Jun 1991Dismissed
National Insurance Co. Ltd. Vs Vasanthara Amma
High Court Of Kerala · (1992) 1 ACC 200 : (1992) ACJ 250 : (1991) 2 KLJ 656
Insurance Act, 1938 — Section 2
High Courts04 Jun 1991
Commissioner of Income Tax Vs Kumaran and Co.
High Court Of Kerala · (1992) 194 ITR 85
Income Tax Act, 1961 — Section 41(1)
High Courts04 Jun 1991
Commissioner of Income Tax Vs P.T. Antony and Sons
High Court Of Kerala · (1992) 194 ITR 23
Income Tax Act, 1961 — Section 148, 271(1)
High Courts03 Jun 1991
The Deputy Commissioner of Sales Tax Vs Sarma and Sons
High Court Of Kerala · (1991) 06 KL CK 0033
Kerala General Sales Tax Act, 1963 — Section 2, 22, 22(1), 5Kerala General Sales Tax Rules, 1963 — Rule 9(1)Kerala Surcharge on Taxes Act, 1957 — Section 3
High Courts03 Jun 1991
Managing Partner, Subaida Cloth Stores Vs Labour Court and Others
High Court Of Kerala · (1992) 1 ILR (Ker) 669 : (1992) 2 LLJ 777
High Courts03 Jun 1991
Commissioner of Gift-tax Vs Smt. T.M. Sajilatha
High Court Of Kerala · (1994) 210 ITR 976
High Courts31 May 1991
The Deputy Commissioner Vs P.K. Biriyumma
High Court Of Kerala · (1991) 05 KL CK 0015
Central Sales Tax Act, 1956 — Section 2, 8, 8(1), 8(3)Constitution of India, 1950 — Article 366
High Courts30 May 1991Allowed
C.J. Thomas and Another Vs Labour Court and Another
High Court Of Kerala · (1993) 1 LLJ 278
Industrial Disputes Act, 1947 — Section 17, 33C(2)Kerala Industrial Disputes Rules, 1957 — Rule 23