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High Court Of Kerala judgments

54,272 judgments · page 2,131 of 2,714

High Courts23 Oct 1991Dismissed

Joseph George Vs Chacko Thomas

High Court Of Kerala · (1992) KLJ 115

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12A, Order 21 Rule 32Easements Act, 1882 — Section 13Specific Relief Act, 1963 — Section 16, 19, 28, 28(1)
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High Courts21 Oct 1991

Elizabeth Vs Francis Edwin

High Court Of Kerala · (1991) 10 KL CK 0058

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 41 Rule 3(1), Order 7 Rule 11, Order 7 Rule 12, Order 7 Rule 13Kerala Court Fees and Suits Valuation Act, 1959 — Section 4, 52
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High Courts21 Oct 1991

Narayanan Vs Thankappan

High Court Of Kerala · (1991) 10 KL CK 0054

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(2)
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High Courts21 Oct 1991Allowed

Andrew Vs State of Kerala

High Court Of Kerala · (1991) 10 KL CK 0052

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11, Order 33 Rule 12
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High Courts21 Oct 1991

State of Kerala Vs Vijayan and Another

High Court Of Kerala · (1991) 10 KL CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 276Evidence Act, 1872 — Section 142, 3, 45, 46, 47Penal Code, 1860 (IPC) — Section 120B, 120B(1), 302
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