High Courts26 Oct 1993
P.G. Thampi Vs State and Others
High Court Of Kerala · (1993) 2 KLJ 939
Criminal Procedure Code, 1973 (CrPC) — Section 309, 482
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,070 of 2,714
High Courts26 Oct 1993
Aravind Tin Industries Vs State of Kerala
High Court Of Kerala · (1994) 95 STC 36
High Courts25 Oct 1993Allowed
Lamina Suspension Products (P) Ltd. Vs State of Kerala
High Court Of Kerala · (1994) 95 STC 459
High Courts25 Oct 1993
P.G. Thampi Vs State of Kerala and Others
High Court Of Kerala · (1994) CriLJ 654 : (1994) 2 ILR (Ker) 273
Criminal Procedure Code, 1973 (CrPC) — Section 309, 482
High Courts25 Oct 1993Allowed
Ammukutty Amma Vs Umadevi Amma and Another
High Court Of Kerala · (1993) 2 KLJ 1028
High Courts22 Oct 1993Allowed
Dr. S. Mohanan Nair Vs State of Kerala and Others
High Court Of Kerala · (1993) 2 KLJ 943
High Courts22 Oct 1993Dismissed
State of Kerala Vs Venga Gopalan and others
High Court Of Kerala · (1994) 2 KLJ 507
Criminal Procedure Code, 1973 (CrPC) — Section 164, 293, 313, 378Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 201, 204, 302, 34, 341
High Courts22 Oct 1993Dismissed
Raveendran and Another Vs State of Kerala
High Court Of Kerala · (1994) CriLJ 3562
Criminal Procedure Code, 1973 (CrPC) — Section 164, 293, 313, 378Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts22 Oct 1993Dismissed
Hindustan Latex Ltd. and Others Vs P.G. Padmarajan and Another
High Court Of Kerala · (1994) 3 ILR (Ker) 233 : (1994) 2 LLJ 278
Constitution of India, 1950 — Article 12, 14, 21, 226, 311(2)Industrial Disputes Act, 1947 — Section 25F
High Courts22 Oct 1993Allowed
Velayudhan Vs State of Kerala
High Court Of Kerala · (1994) 1 ALT(Cri) 112 : (1993) 2 KLJ 894
Criminal Procedure Code, 1973 (CrPC) — Section 354, 387Penal Code, 1860 (IPC) — Section 324, 447, 84
High Courts22 Oct 1993Allowed
Dr. S. Mohanan Nair Vs State and Others
High Court Of Kerala · (1993) 2 KLJ 943
High Courts22 Oct 1993Dismissed
Janaki Amma Gomathy Amma Vs Janaki Amma Meenakshi Amma and Others
High Court Of Kerala · (1993) 2 KLJ 948
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 18Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts20 Oct 1993Allowed
K. N. Gangadharan Nair and others Vs George O. Thettayil and others
High Court Of Kerala · (1993) 2 KLJ 864
Constitution of India, 1950 — Article 226
High Courts20 Oct 1993
Fathima Vs Kunhahammed Haji
High Court Of Kerala · (1993) 10 KL CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 352, 97
High Courts19 Oct 1993Dismissed
Nangeli Amma and Others Vs Govindan Nambissan and Others
High Court Of Kerala · (1993) 10 KL CK 0046
High Courts18 Oct 1993
State of Kerala Vs Vallappally Plantations
High Court Of Kerala · (1993) 2 KLJ 879
Constitution of India, 1950 — Article 39Kerala Land Reforms Act, 1963 — Section 103, 125(3), 82(1), 82(4), 85
High Courts18 Oct 1993Allowed
Madhavan Nair and Another Vs Ramankutty Menon and Others
High Court Of Kerala · AIR 1994 Ker 75
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Land Reforms Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 60
High Courts18 Oct 1993
State of Kerala Vs Vellappally Plantations
High Court Of Kerala · (1993) 2 KLJ 879
Constitution of India, 1950 — Article 39Kerala Land Reforms Act, 1963 — Section 103, 125(3), 32(1)(c), 82(4), 82(4)
High Courts15 Oct 1993Allowed
Madhavan Pillai Vs Director of Panchayats and Others
High Court Of Kerala · (1993) 10 KL CK 0034
Kerala Service Rules, 1960 — Rule 116, 3
High Courts15 Oct 1993Allowed
Kerala Public Service Commission and Another Vs Consumer Disputes Redressal forum and Others
High Court Of Kerala · (1993) 10 KL CK 0014
Constitution of India, 1950 — Article 226, 315, 316, 317, 318Consumer Protection Act, 1986 — Section 2