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High Court Of Kerala judgments

54,272 judgments · page 2,042 of 2,714

High Courts16 Nov 1994Dismissed

V.M. Mathew Vs V.S. Saramma and Others

High Court Of Kerala · (1994) 11 KL CK 0019

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, 115, 115(1)Evidence Act, 1872 — Section 138, 142, 154, 33Succession Act, 1925 — Section 278
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High Courts15 Nov 1994

Ponnappan Vs State

High Court Of Kerala · (1994) 11 KL CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 220, 223, 235(1), 239Evidence Act, 1872 — Section 14, 32, 6Penal Code, 1860 (IPC) — Section 302, 46
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High Courts14 Nov 1994

Justice K.K. Narendran Vs The State of Kerala and Others

High Court Of Kerala · (1994) 11 KL CK 0072

Constitution of India, 1950 — Article 14, 16(1), 19(1), 21, 311(2)Kerala Public Mens Corruption (Investigation and Inquiries) (Amendment) Act, 1992 — Section 10, 10(4), 8Kerala Public Mens Corruption (Investigation and Inquiries) Rules, 1990 — Rule 9
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