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High Court Of Kerala judgments

55,534 judgments · page 2 of 2,777

High Courts01 Oct 2026

Arun Kumar Pandiri Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 10 KL CK 0056

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 483, 47, 48Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21(c), 23(c), 28, 29(1), 8(c), 37, 67Constitution of India-Article 22(1)
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High Courts01 Oct 2026

XXXXXXXXXX Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 10 KL CK 0053

Indian Penal Code-Sections 354A(1)(i), 354-B, 376(2)(n), 506 and 34Juvenile Justice (Care and Protection of Children) Act-Section 75Protection of Children from Sexual Offences Act-Sections 3(a), 4, 5k, 5n, 51, 6, 7, 8, 9k, 91, 9h, 10 and 21
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High Courts30 Sept 2026Dismissed

Roy Poruthookkaran & Anr. Vs Elizabath @ Thanka & Ors.

High Court Of Kerala · (2026) 09 KL CK 6034

Commercial Courts Act, 2015-Section 2(1)(c)(xv), 2(1)(c), 6, 15, 15(2), 15(5)Code of Civil Procedure-Section 9, Order VII Rule 10, VII Rule 10(1), VII Rule 11, VII Rule 11(d)Constitution of India-Article 141
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High Courts30 Sept 2026

Muhammad Fawaz Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6027

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 47, 48(1), 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 22(c), 29Bharatiya Nyaya Sanhita, 2023-Section 238
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High Courts30 Sept 2026

Vipin Joy Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6026

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 35(3)Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 79Information Technology Act, 2000-Sections 67, 67A
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High Courts30 Sept 2026

Anil P P Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 09 KL CK 6025

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 126(2), 115(2), 118(1), 110 and 351(3)
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High Courts30 Sept 2026

Shibin Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 09 KL CK 6024

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 126(2), 115(2), 118(1), 118(2), 3(5)
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High Courts30 Sept 2026

Santhi K.P Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6021

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4), 3(5)
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High Courts30 Sept 2026

Muhammed Nazeem Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6018

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 183(7)Bharatiya Nyaya Sanhita, 2023-Sections 115(2), 351(2)Juvenile Justice (Care and Protection of Children) Act, 2015-Section 75
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High Courts30 Sept 2026

Ribin Jose Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6017

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 118(1), 296(b), 126(2)
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