High Courts29 Jan 1999Dismissed
E.A. Benny Vs Raichel Bindu
High Court Of Kerala · AIR 1999 Ker 251 : (1999) 2 DMC 464 : (1999) 2 ILR (Ker) 646 : (1999) 1 KLJ 424 : (1999) 2 RCR(Civil) 192
Divorce Act, 1869 — Section 18, 19, 36
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,924 of 2,716
High Courts29 Jan 1999
D. Batcha Moideen Vs State of Kerala and Others
High Court Of Kerala · AIR 1999 Ker 243
Essential Commodities Act, 1955 — Section 3, 3(2), 5, 6A, 6B
High Courts28 Jan 1999
District Executive Officer Vs V.K. Pradeep and Others
High Court Of Kerala · (1999) 1 KLJ 492
Civil Procedure Code, 1908 (CPC) — Section 9Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts28 Jan 1999Dismissed
P.M. John Vs State of Kerala and Another
High Court Of Kerala · (2000) 101 CompCas 186
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Jan 1999Dismissed
John Vs George Jacob
High Court Of Kerala · (1999) 4 CivCC 319 : (1999) 3 CivCC 308 : (2000) 101 CompCas 186 : (1999) 3 RCR(Criminal) 650
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Jan 1999Dismissed
John Vs State of Kerala and Another
High Court Of Kerala · (1999) 2 KLJ 276
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Jan 1999Dismissed
Joseph, K.V. and Another Vs Devayani Amma and Others
High Court Of Kerala · (1999) 01 KL CK 0060
Constitution of India, 1950 — Article 226, 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(4), 12, 13, 14Kerala High Court Act, 1958 — Section 5
High Courts27 Jan 1999Dismissed
Edavanakkad Telephone Subscribers Association and Another Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1999 Ker 306 : (1999) 2 RCR(Civil) 458
Telegraph Act, 1885 — Section 7Telegraph Rules, 1951 — Rule 2, 434
High Courts27 Jan 1999
T.K. Jayaraj Vs Secretary, Regional Transport Authority, Kottayam
High Court Of Kerala · AIR 1999 Ker 288
Kerala Motor Vehicles (State Transport Undertakings) Rules, 1960 — Rule 3Motor Vehicles Act, 1988 — Section 104
High Courts27 Jan 1999Allowed
Anantha Achary Vs B.S. Abdul Azeez and Others
High Court Of Kerala · AIR 1999 Ker 265 : (1999) 2 CivCC 339
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Jan 1999Allowed
Kerala State Financial Enterprises Ltd., Thrissur Vs C.J. Thampi and Others
High Court Of Kerala · AIR 2000 Ker 36 : (1999) 3 ILR (Ker) 91 : (1999) 3 RCR(Civil) 494
Contract Act, 1872 — Section 128Kerala Revenue Recovery Act, 1968 — Section 67, 83
High Courts27 Jan 1999
Kerala State Financial Enterprises Vs C.J. Thampy and Others
High Court Of Kerala · (1999) 1 KLJ 906
Contract Act, 1872 — Section 128, 67
High Courts27 Jan 1999
Niyamavedi and Vs Director, CBI and Others
High Court Of Kerala · (2000) 1 ALT(Cri) 176 : (1999) CriLJ 2231 : (1999) 2 RCR(Criminal) 118
Constitution of India, 1950 — Article 21, 22
High Courts25 Jan 1999
M. Kumaran and Others Vs State of Kerala and Another
High Court Of Kerala · (1999) 2 ILR (Ker) 496 : (1999) 239 ITR 848
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18
High Courts25 Jan 1999Allowed
P.M. Pathrose Vs State of Kerala and Others
High Court Of Kerala · AIR 1999 Ker 299 : (1999) 4 CivCC 288 : (1999) 1 KLJ 434
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts25 Jan 1999Allowed
Indian Overseas Bank Vs A.B. Senan and Another
High Court Of Kerala · AIR 1999 Ker 364 : (1999) 96 CompCas 639 : (1999) 2 ILR (Ker) 488
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Jan 1999Partly Allowed
Geetha Vs State of Kerala
High Court Of Kerala · (1999) 2 ILR (Ker) 500 : (1999) 1 LLJ 1204
Constitution of India, 1950 — Article 226
High Courts25 Jan 1999
Fr. Antony Kavalakkat Vs District Educational Officer and Others
High Court Of Kerala · (1999) 01 KL CK 0008
Kerala Education Rules, 1959 — Rule 2(1), 51B
High Courts22 Jan 1999
South Travancore Distilleries Vs Asst. Commr. of Commercial Taxes
High Court Of Kerala · (1999) 1 KLJ 506
Constitution of India, 1950 — Article 226
High Courts22 Jan 1999
Commissioner of Income Tax Vs Midas Rubber P. Ltd.
High Court Of Kerala · (1999) 155 CTR 79 : (1999) 237 ITR 250 : (1999) 103 TAXMAN 443
Income Tax Act, 1961 — Section 80I