High Courts26 May 1999Allowed
In Re: G.P. Vijayakumar
High Court Of Kerala · (1999) 1 KLJ 1028
Guardians and Wards Act, 1890 — Section 29Hindu Minority and Guardianship Act, 1956 — Section 2, 8(2)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,917 of 2,716
High Courts25 May 1999
Moidu Vs Santha
High Court Of Kerala · (1999) 1 KLJ 994
Evidence Act, 1872 — Section 35Hindu Minority and Guardianship Act, 1956 — Section 8, 8(2), 8(3)Limitation Act, 1963 — Section 3, 6, 7, 8
High Courts25 May 1999
Varghese Paul and Others Vs Narayanan Nair and Others
High Court Of Kerala · AIR 1999 Ker 417 : (1999) 3 CivCC 113 : (1999) 4 RCR(Civil) 30
Registration Act, 1908 — Section 17, 17(1), 42
High Courts25 May 1999
T.N. George and Another Vs Anna Jacob and Others
High Court Of Kerala · (1999) 2 ACC 173 : (2000) ACJ 76
High Courts25 May 1999Dismissed
Prasad Vs State of Kerala
High Court Of Kerala · (1999) 2 KLJ 45 : (1999) 2 LLJ 1018
Kerala Toddy Workers Welfare Relief Fund Contribution Act, 1969 — Section 8(5)Limitation Act, 1963 — Section 5
High Courts25 May 1999Allowed
Captain, E.N. Vs District Collector and Others
High Court Of Kerala · (1999) 2 KLJ 37
Kerala Revenue Recovery Act, 1968 — Section 52, 53, 54
High Courts21 May 1999Dismissed
P.E. Thomas Vs State of Kerala
High Court Of Kerala · (1999) CriLJ 4037 : (1999) 2 KLJ 10 : (1999) 4 RCR(Criminal) 307
Penal Code, 1860 (IPC) — Section 120B, 307, 323, 327, 34Prevention of Corruption Act, 1988 — Section 11, 3, 4(3), 7
High Courts17 May 1999Allowed
Joy, C. Vs Narayana Menon and Others
High Court Of Kerala · (1999) 05 KL CK 0018
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 10(1), 100, 115, 146
High Courts03 May 1999Dismissed
P.E. Mathew Vs Union of India (UOI)
High Court Of Kerala · AIR 1999 Ker 345 : (1999) 2 ILR (Ker) 751 : (1999) 3 RCR(Civil) 463
Constitution of India, 1950 — Article 13(1), 254Divorce Act, 1869 — Section 17
High Courts03 May 1999
COMMISSIONER OF INCOME TAX Vs EXCEL GLASSES LTD.
High Court Of Kerala · (1999) 155 CTR 117 : (2000) 112 TAXMAN 89
Income Tax Act, 1961 — Section 256
High Courts09 Apr 1999
Dist. Industries Centre Vs Kaithari Neithu Sahakarana Sangam
High Court Of Kerala · (1999) 1 KLJ 885
High Courts09 Apr 1999Allowed
C.V. Sukumaran Vs Tahsildar and Others
High Court Of Kerala · (1999) 1 KLJ 1014
Kerala Building Tax Act, 1975 — Section 2(1), 5(3)
High Courts09 Apr 1999
Malabar Cements Ltd. Vs R. Mukundan and Others
High Court Of Kerala · AIR 1999 Ker 332 : (1999) 1 KLJ 1011
Constitution of India, 1950 — Article 14, 226
High Courts09 Apr 1999
M.O. Antony and Another Vs Kerala Financial Corporation and Others
High Court Of Kerala · AIR 1999 Ker 333 : (1999) 1 KLJ 890
State Financial Corporations Act, 1951 — Section 29, 46B
High Courts08 Apr 1999Dismissed
M.R.F. Limited Vs Assistant Commissioner (Assmt)-II, Sales Tax and Others
High Court Of Kerala · (1999) 04 KL CK 0010
Kerala General Sales Tax Act, 1963 — Section 45A, 45A(1), 5(7)Kerala General Sales Tax Rules, 1963 — Rule 28
High Courts07 Apr 1999Allowed
Sindhu Vs State of Kerala
High Court Of Kerala · (1999) 4 CivCC 271 : (1999) 1 KLJ 1026 : (2000) 3 RCR(Criminal) 278
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500
High Courts07 Apr 1999Dismissed
Union of India (UOI) and Another Vs Sasi S.
High Court Of Kerala · AIR 1999 Ker 336 : (1999) 4 CivCC 220 : (1999) 3 RCR(Civil) 403
Civil Procedure Code, 1908 (CPC) — Section 9Telegraph Act, 1885 — Section 7B
High Courts07 Apr 1999
CHARLES C. GEORGE Vs DEPUTYT COMMISSIONER OF Income Tax and Others
High Court Of Kerala · (1999) 157 CTR 280
High Courts07 Apr 1999Dismissed
Carona Ltd. Vs Sujathakumari
High Court Of Kerala · (1999) 2 KLJ 163
Civil Procedure Code, 1908 (CPC) — Section 151Companies Act, 1956 — Section 433(e), 434Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 12, 12(1), 12(2), 12(3)
High Courts06 Apr 1999Dismissed
Narahari Rao Vs State of Kerala and Others
High Court Of Kerala · (1999) 1 KLJ 969
Constitution of India, 1950 — Article 14, 226