High Courts24 Sept 1999
Commissioner of Income Tax Vs Geo Tech Foundations and Constructions
High Court Of Kerala · (2000) 241 ITR 90
Income Tax Act, 1961 — Section 80I
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,906 of 2,716
High Courts24 Sept 1999Dismissed
Davy Vs Indu and Others
High Court Of Kerala · (1999) 2 KLJ 879
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2), 11(2)(b), 11(2)(c), 11(3)
High Courts23 Sept 1999
C. Murali Vs C.N. Vasudevan and Another
High Court Of Kerala · (1999) 2 KLJ 564
Travancore-Cochin Hindu Religious Institutions Act, 1950 — Section 76, 78
High Courts23 Sept 1999
COMMISSIONER OF Income Tax Vs COCHIN SHIPYARD LTD.
High Court Of Kerala · (2000) 108 TAXMAN 112
Income Tax Act, 1961 — Section 14, 256, 4, 56
High Courts23 Sept 1999
COMMISSIONER OF INCOME TAX Vs COCIUN REFINERIES LTD.
High Court Of Kerala · (2000) 158 CTR 293
Income Tax Act, 1961 — Section 256, 35, 41, 43
High Courts23 Sept 1999
Commissioner of Income Tax Vs Abad Hotels India (P.) Ltd.
High Court Of Kerala · (1999) 157 CTR 1 : (2000) 241 ITR 15
Income Tax Act, 1961 — Section 32, 32A
High Courts23 Sept 1999Allowed
Ramachandran Vs State of Kerala
High Court Of Kerala · (2000) CriLJ 973 : (2000) 1 ILR (Ker) 307
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts23 Sept 1999
C. Murari Vs C.N. Vasudevan
High Court Of Kerala · AIR 2000 Ker 108 : (2000) 1 ILR (Ker) 54
High Courts23 Sept 1999
Commissioner of Income Tax Vs Cochin Refineries Ltd.
High Court Of Kerala · (2000) 241 ITR 1
Income Tax Act, 1961 — Section 32A, 41(2)
High Courts23 Sept 1999
C. Murari Vs Cochin Devaswom Board
High Court Of Kerala · (1999) 2 KLJ 955
Constitution of India, 1950 — Article 12
High Courts22 Sept 1999
P. Balan Vs Central Bank of India, Calicut
High Court Of Kerala · AIR 2000 Ker 24 : (2000) 1 CivCC 305 : (2001) 103 CompCas 746 : (2000) 1 ILR (Ker) 322
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 6
High Courts22 Sept 1999
Commissioner of Income Tax Vs Travancore Cements Ltd.
High Court Of Kerala · (2000) 2 ILR (Ker) 775 : (1999) 240 ITR 816
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts22 Sept 1999
Commissioner of Income Tax Vs Vaikundam Rubber Co. Ltd.
High Court Of Kerala · (2000) 158 CTR 455 : (2000) 241 ITR 50
Income Tax Act, 1961 — Section 57
High Courts22 Sept 1999
Commissioner of Income Tax Vs Poyilakada Fisheries P. Ltd.
High Court Of Kerala · (2000) 158 CTR 618 : (2000) 241 ITR 195
Income Tax Act, 1961 — Section 80HH, 80I
High Courts22 Sept 1999
Jose Mathew Vs State Industrial Enterprises Ltd. and Others
High Court Of Kerala · (1999) 2 KLJ 893
High Courts20 Sept 1999Dismissed
A.P. Achari Vs Officer Receiver
High Court Of Kerala · (1999) 2 KLJ 820
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Provincial Insolvency Act, 1920 — Section 28(2), 58(1)
High Courts20 Sept 1999
M.A. Ismail Vs Commissioner of Gift-tax
High Court Of Kerala · (1999) 157 CTR 557 : (1999) 240 ITR 539
High Courts20 Sept 1999
M.M.N.D. Muthiah Rajasabai Vs Controller of Estate Duty
High Court Of Kerala · (1999) 157 CTR 365 : (1999) 240 ITR 650 : (2000) 108 TAXMAN 275
High Courts17 Sept 1999
INCOME TAX OFFICER Vs K.C. GOPALAN
High Court Of Kerala · (2000) 107 TAXMAN 591
Income Tax Act, 1961 — Section 45, 53, 54, 54B, 54D
High Courts17 Sept 1999Dismissed
University of Kerala Vs Sree Sankara Vidyapeedom College
High Court Of Kerala · (1999) 2 KLJ 793
Kerala University Act, 1974 — Section 2