High Courts25 Oct 1999
Abdul Gafoor Vs Badagara Municipality
High Court Of Kerala · (1999) 2 KLJ 1090
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,901 of 2,716
High Courts25 Oct 1999
COMMISSIONER OF INCOME TAX Vs KUNNATH PAPER MILLS (P) LTD.
High Court Of Kerala · (2000) 108 TAXMAN 510
Income Tax Act, 1961 — Section 256Industries (Development and Regulation) Act, 1951 — Section 11B
High Courts25 Oct 1999
Cashew Development Corporation Vs Saroji Amma and Others
High Court Of Kerala · (2000) 2 KLJ 26 : (2000) 3 LLJ 1611
Kerala Cashew Factories (Acquisition) Act, 1974 — Section 10(4), 4
High Courts25 Oct 1999Allowed
Veekesy Rubber Industries Vs Sales Tax Officer and Others
High Court Of Kerala · (2000) 118 STC 372
Kerala General Sales Tax Act, 1963 — Section 10(3), 19
High Courts25 Oct 1999
P. Balakrishnan, Commissioner of Income Tax Vs Travancore Cochin Chemicals Ltd.
High Court Of Kerala · (2000) 243 ITR 284
Income Tax Act, 1961 — Section 37, 37(1), 40A(10), 40A(9)
High Courts25 Oct 1999
Commissioner of Income Tax Vs Kunnath Paper Mills (P.) Ltd.
High Court Of Kerala · (2000) 159 CTR 286 : (2000) 243 ITR 123
Income Tax Act, 1961 — Section 80HHAIndustries (Development and Regulation) Act, 1951 — Section 11B
High Courts25 Oct 1999
Iritty Trading Co. Vs Commissioner of Income Tax
High Court Of Kerala · (2000) 161 CTR 117 : (2000) 242 ITR 155 : (2001) 114 TAXMAN 192
Income Tax Act, 1961 — Section 256
High Courts25 Oct 1999
P. BALAKRISHNAN, COMMISSIONER OF INCOME TAX Vs N. RADHAKRISHNAN, TRAVANCORE COCHIN CHEMICALS LTD.
High Court Of Kerala · (2000) 109 TAXMAN 91
COMPANIES ACT, 1956 — Section 619Income Tax Act, 1961 — Section 145, 28, 30, 31, 32
High Courts25 Oct 1999Allowed
Bhargavan Pillai Vs State of Kerala and Others
High Court Of Kerala · (1999) 2 KLJ 1056
Penal Code, 1860 (IPC) — Section 409, 465, 471, 477A
High Courts22 Oct 1999Dismissed
United India Insurance Co. Ltd. Vs Sabeer Ali and Others
High Court Of Kerala · (2000) 1 ACC 206 : (2000) ACJ 839 : (2000) 1 ILR (Ker) 405 : (2000) 2 RCR(Civil) 287
Motor Vehicles Act, 1988 — Section 149
High Courts22 Oct 1999Dismissed
Thankaraj and Others Vs Kerala Water Authority
High Court Of Kerala · (2000) 3 LLJ 1584
High Courts22 Oct 1999
Commissioner of Income Tax Vs R. Ramalingair
High Court Of Kerala · (2000) 241 ITR 753
Income Tax Act, 1961 — Section 140A, 142, 234A, 234B, 234C
High Courts22 Oct 1999Allowed
Adril D''Couth Vs Premier Auto Electric Ltd. and Another
High Court Of Kerala · (2000) 1 ALT(Cri) 219 : (2000) 1 CivCC 548 : (2000) 1 CivCC 299 : (2001) 103 CompCas 561 : (2000) 1 ILR (Ker) 444 : (1999) 2 KLJ 1051 : (2000) 1 RCR(Criminal) 375
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Oct 1999
COMMISSIONER OF INCOME TAX Vs R. RAMALINGAIR
High Court Of Kerala · (2000) 158 CTR 628 : (2000) 108 TAXMAN 1
Income Tax Act, 1961 — Section 139, 140A, 142, 143, 148
High Courts22 Oct 1999Allowed
Kerala Public Service Commission Vs Govindan, P.T.K. and Others
High Court Of Kerala · (1999) 10 KL CK 0026
High Courts22 Oct 1999
Saramma Vs Motor Accidents Claims Tribunal
High Court Of Kerala · (2000) ACJ 1067
Constitution of India, 1950 — Article 21
High Courts21 Oct 1999
Shinu Abraham and Others Vs M.G. University and Another
High Court Of Kerala · (1999) 10 KL CK 0080
High Courts21 Oct 1999
Commissioner of Income Tax Vs Malayala Manorama Co. Ltd.
High Court Of Kerala · (2000) 161 CTR 383 : (2000) 242 ITR 144
High Courts15 Oct 1999
Kalliani Amma Vs Mallika
High Court Of Kerala · (2000) 1 CivCC 250 : (1999) 2 KLJ 1058 : (2000) 2 RCR(Civil) 289 : (2000) 1 RCR(Rent) 161
Limitation Act, 1963 — Section 2(4)
High Courts15 Oct 1999
Commissioner of Income Tax Vs Masoneilan (India) Ltd.
High Court Of Kerala · (1999) 157 CTR 482 : (2000) 242 ITR 569
Income Tax Act, 1961 — Section 139, 140, 154, 292B