High Courts22 May 2000Dismissed
Kerala State Handloom Development Corporation Vs State Bank of India
High Court Of Kerala · AIR 2001 Ker 175
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,882 of 2,716
High Courts22 May 2000
Guardian Angel Eng.Medium H.S. Vs St. George Yacobaya Syrian Church
High Court Of Kerala · (2000) 1 KLJ 975 : (2000) 4 RCR(Civil) 65
High Courts22 May 2000
Mahamood Vs Tahsildar
High Court Of Kerala · (2000) 2 KLJ 419
Kerala Building Tax Act, 1975 — Section 5(2)
High Courts19 Apr 2000
A.M. Ali and Others Vs State of Kerala and Another
High Court Of Kerala · (2000) CriLJ 2721 : (2000) KLJ 802 : (2000) 3 RCR(Criminal) 221
Criminal Procedure Code, 1973 (CrPC) — Section 437Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3, 3(1)
High Courts13 Apr 2000Dismissed
Udayabhanu Vs Registrar of Co-op. Societies
High Court Of Kerala · (2000) 2 KLJ 822
High Courts13 Apr 2000
Hariharan, P.A. Vs State of Kerala and Others
High Court Of Kerala · AIR 2000 Ker 313
Constitution of India, 1950 — Article 15(2), 17, 226, 341
High Courts13 Apr 2000Allowed
P.A. Haridasan Vs State of Kerala and Others
High Court Of Kerala · AIR 2000 Ker 313
Constitution of India, 1950 — Article 14, 16(4)
High Courts13 Apr 2000
Central Bureau of Investigation Vs Antony Varghese and Another
High Court Of Kerala · (2000) 3 RCR(Criminal) 600
Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 437(2), 437(5), 438, 439(1)Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471, 511Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 3(1)
High Courts07 Apr 2000Dismissed
Mary Vs Pappu
High Court Of Kerala · (2001) 1 ILR (Ker) 243 : (2001) 2 RCR(Civil) 92
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 14, 114Kerala Civil Courts Act, 1957 — Section 12, 13Kerala Court Fees and Suits Valuation Act, 1959 — Section 42
High Courts07 Apr 2000
Seethilal, K. and Others Vs State of Kerala and Others
High Court Of Kerala · (2000) 04 KL CK 0024
Kerala State and Subordinate Services Rules, 1958 — Rule 1, 2, 5, 51A
High Courts07 Apr 2000Dismissed
Ganesh Prabhu Vs Narayana Prabhu
High Court Of Kerala · (2000) 1 KLJ 903
Kerala Land Reforms Act, 1963 — Section 125, 125(3)
High Courts06 Apr 2000Dismissed
Bhanumathy Vs State of Kerala and Others
High Court Of Kerala · (2000) 2 KLJ 197
Kerala Education Rules, 1959 — Rule 43, 51A
High Courts06 Apr 2000
Commissioner of Income Tax Vs Muthoot Bankers
High Court Of Kerala · (2001) 247 ITR 27
Income Tax Act, 1961 — Section 256(1), 40A, 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts06 Apr 2000Allowed
A.G.M. (P), Syndicate Bank and Others Vs B.K. Mahim
High Court Of Kerala · (2000) 2 ILR (Ker) 615 : (2001) 1 LLJ 52
Syndicate Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 24, 3(1)
High Courts06 Apr 2000
COMMISSIONER OF INCOME TAX Vs MUTHOOT BANKERS
High Court Of Kerala · (2000) 111 TAXMAN 385
Income Tax Act, 1961 — Section 256, 40A
High Courts06 Apr 2000
COMMISSIONER OF INCOME TAX Vs K.V. MANAKRAM and CO.
High Court Of Kerala · (2000) 111 TAXMAN 439
Income Tax Act, 1961 — Section 139, 142, 143, 144, 147
High Courts06 Apr 2000
Commissioner of Income Tax Vs K.V. Mankaram and Co.
High Court Of Kerala · (2000) 162 CTR 357 : (2000) 245 ITR 353
Income Tax Act, 1961 — Section 143, 143(1), 144, 147, 154
High Courts05 Apr 2000Dismissed
State of Kerala Vs M.A. Jose and Another
High Court Of Kerala · (2000) 3 CivCC 539
Civil Procedure Code, 1908 (CPC) — Section 2(3), 73, 73(3)
High Courts05 Apr 2000Allowed
Ulahannan Kurian and Another Vs Markose and Others
High Court Of Kerala · AIR 2001 Ker 13 : (2000) 3 ILR (Ker) 545 : (2000) 2 KLJ 190
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8(4)
High Courts04 Apr 2000Dismissed
Ummer Vs State of Kerala
High Court Of Kerala · (2000) CriLJ 3438 : (2000) 3 RCR(Criminal) 241
Evidence Act, 1872 — Section 103Penal Code, 1860 (IPC) — Section 302