High Courts20 Jun 2000Dismissed
Sasidharan Nair Vs University of Calicut
High Court Of Kerala · (2000) 2 KLJ 38
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,879 of 2,716
High Courts20 Jun 2000Dismissed
Gopika Vs State of Kerala
High Court Of Kerala · (2000) 2 KLJ 208
Constitution of India, 1950 — Article 12
High Courts20 Jun 2000Dismissed
Radha Vs Divisional Employment Officer
High Court Of Kerala · (2000) 2 KLJ 343
Constitution of India, 1950 — Article 14
High Courts19 Jun 2000
N.G. Reji and Others Vs State of Kerala and Another
High Court Of Kerala · (2000) 06 KL CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 202, 218(1), 223, 313, 482Penal Code, 1860 (IPC) — Section 109, 114, 120B, 302, 323
High Courts19 Jun 2000
P.V. Chandran Vs Commissioner of Income Tax
High Court Of Kerala · (2001) 165 CTR 169
Income Tax Act, 1961 — Section 10, 159, 168, 2, 244
High Courts19 Jun 2000Allowed
C. Babykutty Vs State of Kerala
High Court Of Kerala · (2000) 2 KLJ 226
Constitution of India, 1950 — Article 30(l)
High Courts19 Jun 2000
Commissioner of Income Tax Vs Shabandari Family Trust
High Court Of Kerala · (2000) 246 ITR 57
Income Tax Act, 1961 — Section 161, 161(1), 161(1A), 194A, 201(1A)
High Courts19 Jun 2000
COMMISSIONER OF INCOME TAX Vs SHABANDARI FAMILY TRUST
High Court Of Kerala · (2000) 162 CTR 394
Income Tax Act, 1961 — Section 161, 194A, 201
High Courts19 Jun 2000
Klorofarma and Others Vs Union Bank of India and Another
High Court Of Kerala · (2000) 4 RCR(Civil) 449
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 69, Order 21 Rule 90, Order 21 Rule 93
High Courts17 Jun 2000Dismissed
Karunakaran Vs Union of India and Others
High Court Of Kerala · (2000) 2 KLJ 606
Constitution of India, 1950 — Article 114
High Courts16 Jun 2000Dismissed
United India Insurance Co. Ltd. Vs Kunhimu and Others
High Court Of Kerala · (2001) ACJ 596 : (2000) 3 ILR (Ker) 212
Motor Vehicles Act, 1988 — Section 140, 145, 147, 149, 166
High Courts16 Jun 2000
Kunjupilla and Others Vs Shylaja and Others
High Court Of Kerala · (2000) CriLJ 4113 : (2001) 2 DMC 89 : (2000) 3 ILR (Ker) 428 : (2001) 1 RCR(Criminal) 78
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 498A
High Courts16 Jun 2000Dismissed
Aneesh and Others Vs State of Kerala
High Court Of Kerala · (2000) 2 KLJ 258
Constitution of India, 1950 — Article 320
High Courts14 Jun 2000Allowed
C.R. Suresh Vs State of Kerala and Others
High Court Of Kerala · AIR 2001 Ker 174
Constitution of India, 1950 — Article 243DKerala Panchayat Raj Act, 1994 — Section 7(4), 7(6)
High Courts14 Jun 2000Allowed
Esthappanu Vs State of Kerala and Others
High Court Of Kerala · (2000) CriLJ 4115 : (2000) 2 KLJ 24 : (2000) 3 RCR(Criminal) 546
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 323, 326, 34, 427, 447
High Courts12 Jun 2000Allowed
Ancy Chacko Vs Commr. of Excise
High Court Of Kerala · (2000) 2 KLJ 81
Kerala Abkari Shops (Disposal in Auction) Rules, 1974 — Rule 6(2)
High Courts12 Jun 2000
Commissioner of Income Tax Vs Jobie K. John
High Court Of Kerala · (2000) 245 ITR 258
Income Tax Act, 1961 — Section 80C
High Courts12 Jun 2000
COMMISSIONER OF INCOME TAX Vs JOBIE K. JOHN
High Court Of Kerala · (2001) 162 CTR 445
Income Tax Act, 1961 — Section 256, 80C
High Courts12 Jun 2000Allowed
Kannan and Another Vs State of Kerala and Another
High Court Of Kerala · AIR 2000 Ker 407 : (2000) 2 KLJ 272
Constitution of India, 1950 — Article 15, 16, 342(1)
High Courts08 Jun 2000Dismissed
Beena, G. and Another Vs State of Kerala and Others
High Court Of Kerala · (2000) 06 KL CK 0060
Kerala Education Rules, 1959 — Rule 12, 12A, 12C, 12D, 12E