High Courts28 Oct 2000Dismissed
Gracen Charles Vs State of Kerala
High Court Of Kerala · (2000) 10 KL CK 0026
Kerala Service Rules, 1958 — Rule 16Kerala State and Subordinate Services Rules, 1958 — Rule 3, 8
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,867 of 2,716
High Courts27 Oct 2000Dismissed
Ouseph and Another Vs Devassy
High Court Of Kerala · AIR 2001 Ker 104
Specific Relief Act, 1963 — Section 28
High Courts27 Oct 2000Dismissed
Bagsvig Vs Coron (India)
High Court Of Kerala · (2001) 1 CivCC 696 : (2001) 1 KLJ 209 : (2002) 2 RCR(Civil) 255
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49, Order 21 Rule 49(1), Order 21 Rule 49(2), Order 21 Rule 50, Order 21 Rule 50(1)
High Courts27 Oct 2000
Simon Vs Athirampuzha Panchayat
High Court Of Kerala · (2001) 1 KLJ 146
Constitution of India, 1950 — Article 135, 136
High Courts27 Oct 2000Dismissed
Jose Vs Antony and Others
High Court Of Kerala · (2001) 1 KLJ 555
Kerala Education Act, 1958 — Section 6
High Courts25 Oct 2000
Cochin Cadalac Pvt. Ltd. Vs E.S.I. Corporation
High Court Of Kerala · (2000) 10 KL CK 0058
Employees State Insurance Act, 1948 — Section 2(17), 2(22), 2(9)Income Tax Act, 1961 — Section 10, 7
High Courts24 Oct 2000
Ramakrishnan Vs Thanka
High Court Of Kerala · (2001) 1 CivCC 494 : (2000) 2 KLJ 818 : (2001) 2 RCR(Civil) 480
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts24 Oct 2000Allowed
Ammini alias Unni Maya Nangiar Vs Lakshmi and Others
High Court Of Kerala · (2003) 2 KLJ 1092 : (2004) 1 KLT 987
High Courts23 Oct 2000
Adbul Khadir Vs Ouseph Mathai
High Court Of Kerala · (2000) 10 KL CK 0061
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Government of India Act, 1915 — Section 107
High Courts23 Oct 2000
Abraham Vs Mathai Pothan and Others
High Court Of Kerala · (2000) 10 KL CK 0012
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Government of India Act, 1915 — Section 107
High Courts23 Oct 2000Dismissed
Giresh Vs Sankaran Nair and Others
High Court Of Kerala · (2000) 10 KL CK 0011
Cochin Nayar Act, 1113 — Section 23, 24, 54, 55, 60Guardians and Wards Act, 1890 — Section 25, 4(2)Hindu Minority and Guardianship Act, 1956 — Section 4, 5, 6
High Courts20 Oct 2000Dismissed
K. Madayya Shetty Vs Durgaparameshwari and Others
High Court Of Kerala · AIR 2001 Ker 77
Succession Act, 1925 — Section 63, 68
High Courts20 Oct 2000Dismissed
Parol Mammoo, Timber Merchant Vs Camp Bazar Palli Sabha and Others
High Court Of Kerala · AIR 2001 Ker 20 : (2000) 2 KLJ 688
Kerala Land Reforms Act, 1963 — Section 106Transfer of Property Act, 1882 — Section 106
High Courts20 Oct 2000Allowed
M. Vs R.
High Court Of Kerala · (2001) 2 DMC 556 : (2001) 2 ILR (Ker) 235
Divorce Act, 1869 — Section 10, 13(1), 18, 19
High Courts20 Oct 2000
CONTROLLER OF ESTATE DUTY Vs LATE DR. K.P. LUKE BY L/H MRS. ALICE KALARICKAL
High Court Of Kerala · (2001) 165 CTR 351 : (2001) 115 TAXMAN 673
Estate Duty Act, 1953 — Section 21
High Courts20 Oct 2000
Abdulla Vs State of Kerala
High Court Of Kerala · (2001) 1 ALT(Cri) 155 : (2001) 1 RCR(Criminal) 830 : (2001) 1 RCR(Criminal) 628
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 42(1), 42(2)
High Courts20 Oct 2000
Controller of Estate Duty Vs K.P. Luke
High Court Of Kerala · (2001) 249 ITR 45
Estate Duty Act, 1953 — Section 21, 21(1)Estate Duty Rules, 1953 — Rule 8
High Courts20 Oct 2000Allowed
''A'' Vs ''B''
High Court Of Kerala · AIR 2001 Ker 71 : (2001) 2 DMC 35 : (2001) 1 RCR(Civil) 436 : (2001) 1 RCR(Criminal) 291
Divorce Act, 1869 — Section 10
High Courts20 Oct 2000
Poonthuruthil Abdulla Vs State of Kerala
High Court Of Kerala · (2000) 2 KLJ 863
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 41, 42, 42(1), 42(2)
High Courts19 Oct 2000
Chairman and Managing Director, FACT and Others Vs T. Krishnan Unni and Another
High Court Of Kerala · (2000) 10 KL CK 0063