High Courts24 Oct 2001
P.T. Rajan Vs T.P.M. Sahir and Others
High Court Of Kerala · (2001) 10 KL CK 0001
Representation of the People Act, 1950 — Section 19, 27(5)Representation of the People Act, 1951 — Section 100(1), 62(2), 62(3), 62(4), 62(5)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,829 of 2,716
High Courts23 Oct 2001Allowed
Alfred Vimal Kumar Vs The Vice Chancellor, University of Kerala
High Court Of Kerala · (2002) 1 ILR (Ker) 177
Kerala University Act, 1974 — Section 60
High Courts23 Oct 2001Dismissed
Sathyaseelan Vs Madhavan
High Court Of Kerala · (2002) 1 KLJ 426
Civil Procedure Code, 1908 (CPC) — Section 9Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)
High Courts23 Oct 2001
Kerala Builders Forum Vs State of Kerala
High Court Of Kerala · (2001) 10 KL CK 0004
Constitution of India, 1950 — Article 254(1)Kerala Stamp (Prevention of Under Valuation of Instruments) Rules, 1968 — Rule 4Kerala Stamp Act, 1959 — Section 28, 3, 33, 33(1), 34
High Courts22 Oct 2001Allowed
Sreedharan Vs Union of India
High Court Of Kerala · (2002) 93 FLR 303
Constitution of India, 1950 — Article 14, 226
High Courts19 Oct 2001Allowed
United Engineering and Constructions Vs N.N. Rajan and Others
High Court Of Kerala · (2001) 2 KLJ 803
Workmens Compensation Act, 1923 — Section 21(2), 4A, 4A(2), 4A(3)
High Courts19 Oct 2001
Post Master General Vs Sarada
High Court Of Kerala · (2001) 2 KLJ 687
Civil Procedure Code, 1908 (CPC) — Section 80Post Office Act, 1898 — Section 6Railways Act, 1989 — Section 72
High Courts19 Oct 2001Allowed
Kamala Devi Vs Kerala State Financial Enterprises Ltd.
High Court Of Kerala · (2002) 1 ILR (Ker) 86
Constitution of India, 1950 — Article 14
High Courts19 Oct 2001
Post and Telegraph Department, Trivandrum and Another Vs A. Sarada
High Court Of Kerala · AIR 2002 Ker 78 : (2002) 1 CivCC 28 : (2002) 1 ILR (Ker) 24 : (2002) 1 RCR(Civil) 300
Post Office Act, 1898 — Section 6
High Courts19 Oct 2001Allowed
Protech Appliances Pvt. Ltd. Vs Assistant Commissioner
High Court Of Kerala · (2002) 127 STC 322
Kerala General Sales Tax Act, 1963 — Section 23(3)
High Courts19 Oct 2001Allowed
Satheesh Vs Public Service Commission
High Court Of Kerala · (2001) 10 KL CK 0051
Motor Vehicles Act, 1939 — Section 10
High Courts19 Oct 2001Dismissed
Rajan Mohanan Vs Divakaran
High Court Of Kerala · (2002) 1 KLJ 183
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 151
High Courts18 Oct 2001
Aisha Potty and Another Vs Kollam District Panchayat and Others
High Court Of Kerala · (2001) 2 KLJ 767
Civil Procedure Code, 1908 (CPC) — Section 107(2), 115, 141Constitution of India, 1950 — Article 226, 227, 243K, 243O, 32Criminal Procedure Code, 1973 (CrPC) — Section 146(1)
High Courts18 Oct 2001
Abad Enterprises Vs Commissioner of Income Tax
High Court Of Kerala · (2002) 2 ILR (Ker) 107 : (2002) 253 ITR 319
Income Tax Act, 1961 — Section 139, 143(1), 143(2), 154, 156
High Courts18 Oct 2001Dismissed
Aisha Potty Vs Returning Officer
High Court Of Kerala · (2001) 3 ILR (Ker) 538
Civil Procedure Code, 1908 (CPC) — Section 107(2), 115, 141Constitution of India, 1950 — Article 226, 227, 243, 32Criminal Procedure Code, 1973 (CrPC) — Section 146(1)
High Courts18 Oct 2001
P.M. Ibrahim Vs Additional Sales Tax Officer
High Court Of Kerala · (2002) 126 STC 245
Kerala General Sales Tax Act, 1963 — Section 14
High Courts18 Oct 2001Dismissed
Abdulla Vs Kerala State Electricity Board
High Court Of Kerala · (2001) 10 KL CK 0010
Electricity (Supply) Act, 1948 — Section 10, 12, 12(2), 13, 14Electricity Act, 1910 — Section 12, 13, 14, 15, 16Telegraph Act, 1885 — Section 10, 16(1)
High Courts16 Oct 2001Dismissed
Wesley Philip Vs University of Kerala
High Court Of Kerala · (2001) 10 KL CK 0077
High Courts16 Oct 2001Allowed
Rathee Devi Vs State of Kerala
High Court Of Kerala · (2001) 2 KLJ 895
Kerala Education Act, 1958 — Section 12A, 15Kerala Education Rules, 1959 — Rule 93
High Courts15 Oct 2001
Commissioner of Income Tax Vs P.N. Krishnakumar
High Court Of Kerala · (2002) 254 ITR 31
Income Tax Act, 1961 — Section 147, 148, 260A