High Courts27 Feb 2002

Sadanandan Vs Dhanalakshmy

High Court Of Kerala · (2002) 3 CivCC 698 : (2002) 2 ILR (Ker) 480 : (2002) 4 RCR(Civil) 357

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts26 Feb 2002

Abdul Jalal Vs Mariya Financiers

High Court Of Kerala · AIR 2002 Ker 276 : (2002) 2 CivCC 667 : (2002) 2 ILR (Ker) 203 : (2002) 3 RCR(Civil) 492

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 64