High Courts20 Jun 2002Dismissed
Shibu S. Nair and Others Vs Commissioner of Income Tax and Others
High Court Of Kerala · (2003) 182 CTR 120 : (2003) 260 ITR 586 : (2002) 2 KLJ 113 : (2004) 134 TAXMAN 547
Income Tax Act, 1961 — Section 226(2), 226(3)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,803 of 2,716
High Courts20 Jun 2002Allowed
Nadesan Vs Dinesan
High Court Of Kerala · AIR 2003 Ker 7 : (2002) 3 ILR (Ker) 201
Kerala Court Fees and Suits Valuation Act, 1959 — Section 4A, 69
High Courts20 Jun 2002Allowed
Executive Officer Vs Abdul Jabbar
High Court Of Kerala · (2002) 2 KLJ 159
Kerala Panchayat (Acquisition and Transfer of Immovable Properties) Rules, 1963 — Rule 6
High Courts19 Jun 2002Dismissed
Krishnan Kakkanath Vs Ravi and Another
High Court Of Kerala · (2002) CriLJ 4056 : (2002) 3 ILR (Ker) 215
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 321
High Courts19 Jun 2002Dismissed
State of Kerala Vs Joseph
High Court Of Kerala · (2002) 06 KL CK 0054
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 3(3), 8
High Courts19 Jun 2002Allowed
Dharmambal Vs Lakshmi Ammal
High Court Of Kerala · (2002) 2 KLJ 5
Kerala Joint Hindu Family System (Abolition) Act, 1975 — Section 4, 4(2)
High Courts19 Jun 2002
Narayanikutty Amma Vs Registrar of Co-operative Societies
High Court Of Kerala · (2002) 2 ILR (Ker) 543
Agricultural Debtors (Temporary Relief) Act, 2001 — Section 2, 5
High Courts19 Jun 2002
Cochin Cadalas (P) Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (2002) 125 TAXMAN 47
High Courts18 Jun 2002Dismissed
National Insurance Company Ltd. Vs Nimmy and Others
High Court Of Kerala · (2003) 1 AnWR 34 : (2003) 97 FLR 304 : (2002) 2 ILR (Ker) 610 : (2002) 1 KLJ 811 : (2002) 3 LLJ 375 : (2002) 3 RCR(Civil) 658
Motor Vehicles Act, 1988 — Section 147(1)
High Courts18 Jun 2002
Purushan Vs State of Kerala
High Court Of Kerala · (2002) CriLJ 3523
Kerala Abkari Act, 1077 — Section 55, 58
High Courts18 Jun 2002
Narikodan Purushan Vs State of Kerala
High Court Of Kerala · (2002) 06 KL CK 0010
Kerala Abkari Act, 1077 — Section 55, 58
High Courts18 Jun 2002Allowed
Sam Swaminathakumar Vs State of Kerala
High Court Of Kerala · (2002) 2 KLJ 352
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 27, 36, 36A
High Courts17 Jun 2002Dismissed
Varkey Vs Kerala State Electricity Board
High Court Of Kerala · (2002) 2 KLJ 401
High Courts17 Jun 2002Allowed
Mohammed Vs Accommodation Controller
High Court Of Kerala · (2002) 06 KL CK 0027
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 17(2)
High Courts15 Jun 2002
Dr. Gladstone Vs Geetha Gladstone
High Court Of Kerala · (2002) 1 KLJ 788
Criminal Procedure Code, 1973 (CrPC) — Section 125Divorce Act, 1869 — Section 36, 37Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts14 Jun 2002
Joy Vs State of Kerala
High Court Of Kerala · (2002) 1 KLJ 813 : (2002) 3 RCR(Criminal) 687
Criminal Procedure Code, 1973 (CrPC) — Section 360Probation of Offenders Act, 1958 — Section 3, 4
High Courts13 Jun 2002Allowed
Rajendra Nair Vs State of Kerala
High Court Of Kerala · (2002) 06 KL CK 0059
Kerala Motor Transport Workers Welfare Fund Board Act, 1985 — Section 8
High Courts13 Jun 2002Dismissed
Dharmarajan Vs State
High Court Of Kerala · (2002) 2 ALT(Cri) 349 : (2002) CriLJ 3399
Criminal Procedure Code, 1973 (CrPC) — Section 397(2)
High Courts13 Jun 2002Dismissed
Haizaz Pashaw Vs Gulzar Banu
High Court Of Kerala · (2002) 2 ALT(Cri) 322 : (2002) CriLJ 3282 : (2003) 1 DMC 106 : (2002) 3 ILR (Ker) 149 : (2002) 1 KLJ 742
Criminal Procedure Code, 1973 (CrPC) — Section 125