High Courts24 Jul 2002Dismissed
Subairkunju Vs Kerala Co-operative Election Commission
High Court Of Kerala · (2002) 07 KL CK 0074
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,798 of 2,716
High Courts24 Jul 2002Allowed
Joseph K.V. Vs R.P.F. Commissioner
High Court Of Kerala · (2003) 1 LLJ 981
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7Q
High Courts24 Jul 2002Dismissed
Aysha Vs Sub Registrar
High Court Of Kerala · (2003) 1 CivCC 116 : (2003) 1 DMC 50 : (2002) 2 KLJ 444 : (2003) 1 RCR(Civil) 104
Registration Act, 1908 — Section 2(10), 57, 57(3)
High Courts23 Jul 2002
Ajesh V. Kumar and Vs Regional Transport Authority and Another
High Court Of Kerala · AIR 2003 Ker 51
Kerala Motor Vehicles Rules, 1989 — Rule 123(1)Motor Vehicles Act, 1988 — Section 72
High Courts23 Jul 2002Allowed
Ajesh V. Kumar Vs The Regional Transport Authority
High Court Of Kerala · (2003) 1 ACC 328
Kerala Motor Vehicles Rules, 1989 — Rule 123(1)
High Courts23 Jul 2002Dismissed
Food Inspector Vs Abdul Rahiman
High Court Of Kerala · (2002) 2 KLJ 833
Prevention of Food Adulteration Act, 1954 — Section 16(1), 16(1A)
High Courts23 Jul 2002
United India Insurance Co. Ltd. Vs Krishnan
High Court Of Kerala · (2002) 3 ACC 674
Employees Compensation Act, 1923 — Section 4, 4AIncome Tax Act, 1961 — Section 147Motor Vehicles Act, 1988 — Section 147
High Courts22 Jul 2002
Lalsudheer Vs Kerala State Road Transport Corporation
High Court Of Kerala · (2003) 3 ILR (Ker) 113 : (2003) 1 KLT 329
Public Service Commission (Procedure) Rules, 1970 — Rule 14, 18
High Courts22 Jul 2002Allowed
Sreedharan Nair Vs State of Kerala
High Court Of Kerala · (2002) 07 KL CK 0047
High Courts22 Jul 2002
Abraham Sebastian Vs State of Kerala
High Court Of Kerala · (2002) 3 ILR (Ker) 178
High Courts22 Jul 2002Dismissed
Lal Sudheer and Others Vs K.S.R.T.C. and Another
High Court Of Kerala · (2003) 1 KLJ 354
High Courts19 Jul 2002Dismissed
Mohammad Vs Mukundan
High Court Of Kerala · (2002) 07 KL CK 0034
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jul 2002Dismissed
Thankappan Vs State of Kerala
High Court Of Kerala · (2002) 07 KL CK 0061
Kerala Private Forests (Vesting and Assignment) Amendment Act, 1986 — Section 8B, 8B(1)
High Courts18 Jul 2002Dismissed
Association of Kerala Jews Vs State of Kerala
High Court Of Kerala · (2002) 07 KL CK 0060
Constitution of India, 1950 — Article 14
High Courts18 Jul 2002
Sarojini Vs Additional Registering Authority
High Court Of Kerala · (2002) 3 ILR (Ker) 584
Central Motor Vehicles Rules, 1989 — Rule 54Kerala Motor Vehicles Rules, 1989 — Rule 269Motor Vehicles Act, 1939 — Section 47
High Courts18 Jul 2002Dismissed
Dr. Manu Bhaskar, Reader, Department of Sociology, University of Kerala Vs University of Kerala, The Chairman, Board of Studies, Head of the Department of Sociologgy, University of Kerala, Dr. M. Indukumary, Reader, Department of Sociology, University of Kerala, Secretary to Government, Higher Education Department, Kerala Government Secretariat and Secretary to Government, Finance Department, Kerala Government Secretariat
High Court Of Kerala · (2002) 07 KL CK 0009
Constitution of India, 1950 — Article 14, 16(1)Kerala University Act, 1974 — Section 2(27), 73(1)
High Courts17 Jul 2002
Chellappan Vs Commissioner for Workmen''s Compensation and Dy. Labour Commissioner and Others
High Court Of Kerala · (2003) 1 ACC 263
Constitution of India, 1950 — Article 226Employees Compensation Act, 1923 — Section 30
High Courts17 Jul 2002Allowed
Redwood Hotel (P.) Ltd. Vs Chief Commissioner of Income Tax and Others
High Court Of Kerala · (2003) 259 ITR 191
Income Tax Act, 1961 — Section 127
High Courts17 Jul 2002Dismissed
Kuttappan Vs State of Kerala
High Court Of Kerala · (2002) 07 KL CK 0079
Constitution of India, 1950 — Article 243KKerala Panchayat Raj (Amendment) Act, 2000 — Section 157(2), 157(5)Kerala Panchayat Raj Act, 1994 — Section 157(3)
High Courts17 Jul 2002Allowed
Rahim Vs State of Kerala
High Court Of Kerala · (2002) 2 KLJ 249
Cattle Trespass Act, 1871 — Section 20, 4Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(1), 4(1), 451, 457Kerala Minor Minerals Concession Rules, 1967 — Rule 27