High Courts27 Aug 2002Allowed
Greenex Polymers Vs State of Kerala
High Court Of Kerala · (2003) 130 STC 184
Kerala General Sales Tax Act, 1963 — Section 5(3)Kerala General Sales Tax Rules, 1963 — Rule 28
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,794 of 2,716
High Courts27 Aug 2002
Tellicherry W. Co-operative Society Vs Safiya Beebi Umma
High Court Of Kerala · (2002) 08 KL CK 0053
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4), 2(3), 2(6)
High Courts27 Aug 2002
Surendran Vs Safiya Beebi Umma
High Court Of Kerala · (2003) 1 ILR (Ker) 253 : (2003) 1 KLT 451
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4), 2(6)
High Courts27 Aug 2002
Deputy Commissioner (Law), Commercial Taxes Vs Associated Engineering Corporation (P) Ltd.
High Court Of Kerala · (2003) 129 STC 324
High Courts27 Aug 2002Allowed
Narikunnan and Others Vs P. Babu and Others
High Court Of Kerala · (2002) 08 KL CK 0002
High Courts26 Aug 2002
Sr. Tecla Francis Vs District Collector
High Court Of Kerala · (2002) 08 KL CK 0019
Kerala Plantations Tax Act, 1960 — Section 3(3), 5(4), 6, 9, 9(1)
High Courts14 Aug 2002Allowed
Malathi and Another Vs State of Kerala and Others
High Court Of Kerala · (2003) 3 RCR(Criminal) 25
Criminal Procedure Code, 1973 (CrPC) — Section 132, 133, 134, 135, 136
High Courts14 Aug 2002Dismissed
State of Kerala and Another Vs V.M. Kuriakose and Others
High Court Of Kerala · (2005) 1 ARBLR 133
Arbitration Act, 1940 — Section 17, 39, 39(1)
High Courts14 Aug 2002Dismissed
P. Yousuf Vs Food Inspector, Corporation of Cochin
High Court Of Kerala · (2002) 08 KL CK 0043
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7, 7(1)
High Courts14 Aug 2002Dismissed
Yousuf Vs Food Inspector
High Court Of Kerala · (2002) 08 KL CK 0038
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts14 Aug 2002Dismissed
State of Kerala and Another Vs K.V. Abraham
High Court Of Kerala · (2002) 08 KL CK 0010
Arbitration Act, 1940 — Section 14, 17, 30, 33, 39Civil Procedure Code, 1908 (CPC) — Section 100, 96Kerala Court Fees and Suits Valuation Act, 1959 — Article 4, 52
High Courts14 Aug 2002Dismissed
Bindhu Vs State of Kerala
High Court Of Kerala · (2003) 96 FLR 410
Apprentices Act, 1961 — Section 22
High Courts13 Aug 2002Allowed
Ajayababu Vs State of Kerala
High Court Of Kerala · (2002) 08 KL CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 482, 561ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50, 59(1)
High Courts13 Aug 2002
K. Gopi Nair and Others Vs K. Ramukutty and Another
High Court Of Kerala · (2003) 115 CompCas 59
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts13 Aug 2002Allowed
Pallimon Ksheera Ulpadhaka Co-operative Society Ltd. Vs Deputy Director, Dairy Development Office
High Court Of Kerala · (2003) 1 ILR (Ker) 65
High Courts13 Aug 2002Dismissed
P.I. Abdul Rub Vs Jobby Tharian
High Court Of Kerala · (2003) 2 KLJ 1035 : (2003) 3 KLT 733
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(10), 11(3), 20
High Courts13 Aug 2002Allowed
Ulahannan Vs State of Kerala
High Court Of Kerala · (2002) 08 KL CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 427(1)
High Courts13 Aug 2002Allowed
Ulahannan @ Yohannan Vs State of Kerala
High Court Of Kerala · (2002) 4 RCR(Criminal) 649
Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 427(1), 433, 482Penal Code, 1860 (IPC) — Section 302, 307, 323, 326, 34
High Courts12 Aug 2002Dismissed
Vijayalaxmi Vs Thomas
High Court Of Kerala · (2003) 1 BC 360
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 190, 200, 202
High Courts11 Aug 2002Allowed
Abdul Rasheed and Others Vs State
High Court Of Kerala · (2002) 2 KLJ 753
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)