High Courts18 Sept 2002Dismissed
Dr. Jnanesh D. Shenoy, Dental Surgeon Vs The State of Kerala
High Court Of Kerala · (2003) 1 ILR (Ker) 70
Kerala General Sales Tax Act, 1963 — Section 59A
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,791 of 2,716
High Courts18 Sept 2002Dismissed
Funnous @ Kurian and Others Vs K.O. Devassay and Others
High Court Of Kerala · (2003) 1 ACC 4 : (2004) ACJ 1016 : (2003) 1 LLJ 234
Workmens Compensation Act, 1923 — Section 2
High Courts18 Sept 2002Allowed
Dr. Jnanesh D. Shenoy Vs State of Kerala and Others
High Court Of Kerala · (2003) 129 STC 246
High Courts18 Sept 2002Dismissed
M.P. Santhivarma Jain Vs State of Kerala and Another
High Court Of Kerala · (2004) 187 CTR 79 : (2004) 265 ITR 385
Kerala Agricultural Income Tax Act, 1950 — Section 16(1), 16(11), 4, 4(1), 4(3)Kerala Agricultural Income Tax Act, 1991 — Section 16
High Courts18 Sept 2002
State of Kerala Vs Shaji Joseph
High Court Of Kerala · (2003) 1 KLT 409
Kerala General Sales Tax Act, 1963 — Section 19(1)
High Courts17 Sept 2002
Kuttukaran Machine Tools Vs Commissioner of Income Tax
High Court Of Kerala · (2003) 131 TAXMAN 690
Income Tax Act, 1961 — Section 2, 234A, 234B, 45, 48Partnership Act, 1932 — Section 4Transfer of Property Act, 1882 — Section 53A
High Courts17 Sept 2002Allowed
Indian Overseas Bank Vs Global Marine Products
High Court Of Kerala · (2003) 114 CompCas 733 : (2003) 1 KLT 48
Negotiable Instruments Act, 1881 (NI) — Section 30, 98
High Courts16 Sept 2002Dismissed
Mubarak Vs The State of Kerala
High Court Of Kerala · (2002) 09 KL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 164, 193, 200, 209, 306Evidence Act, 1872 — Section 24, 25, 26, 27, 28
High Courts16 Sept 2002Dismissed
Ernakulam District Co-operative Bank Ltd. Vs Jolly
High Court Of Kerala · (2003) 1 BC 238 : (2002) 2 KLJ 497
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Insolvency Act, 1956 — Section 28Provincial Insolvency Act, 1920 — Section 53
High Courts16 Sept 2002
Siemens India Limited Vs State of Kerala
High Court Of Kerala · (2003) 132 STC 418
Central Sales Tax Act, 1956 — Section 3, 6(2)Kerala General Sales Tax Act, 1963 — Section 2
High Courts16 Sept 2002Dismissed
Raghu Vs Rajendra Kumar
High Court Of Kerala · (2003) 1 ILR (Ker) 362 : (2003) 1 RCR(Civil) 543
Evidence Act, 1872 — Section 45, 47, 73
High Courts13 Sept 2002
Leela Mathew Vs Krishnamoorthy
High Court Of Kerala · AIR 2003 Ker 25 : (2002) 4 RCR(Civil) 662
Civil Procedure Code Amendment Act, 2002 — Section 102, 16Civil Procedure Code, 1908 (CPC) — Section 115, 155
High Courts12 Sept 2002Allowed
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs Indian Hardware Stores
High Court Of Kerala · (2003) 132 STC 431
Central Sales Tax Act, 1956 — Section 6(2), 8, 9(1)
High Courts12 Sept 2002Dismissed
Palakkad District Co-operative Printing Press Ltd. Vs State of Kerala
High Court Of Kerala · (2003) 1 ILR (Ker) 210 : (2003) 1 KLT 622 : (2004) 135 STC 207
Kerala General Sales Tax Act, 1963 — Section 5
High Courts12 Sept 2002Dismissed
Chammanadu Devaswom Vs State of Kerala and Others
High Court Of Kerala · AIR 2003 Ker 55
Kerala Building Tax Act, 1975 — Section 3
High Courts12 Sept 2002Dismissed
Chammanadu Devaswom Vs State of Kerala
High Court Of Kerala · (2002) 2 KLJ 487
Kerala Building Tax Act, 1975 — Section 3(2)
High Courts11 Sept 2002
Abdul Rasheed Vs Kerala Public Service Commission
High Court Of Kerala · (2002) 09 KL CK 0055
Kerala Public Service Commission Rules of Procedure, 1976 — Rule 4
High Courts11 Sept 2002Dismissed
Sreenivasan Vs State of Kerala
High Court Of Kerala · (2002) 09 KL CK 0039
Kerala Education Rules, 1959 — Rule 1(1)
High Courts10 Sept 2002Dismissed
Well Worth Plastics Vs State of Kerala
High Court Of Kerala · (2004) 138 STC 550
Kerala General Sales Tax Act, 1963 — Section 22(2), 22(3), 46A, 46A(1)Kerala General Sales Tax Rules, 1963 — Rule 31D
High Courts10 Sept 2002Dismissed
Prabhakaran Vs Surendran Nair
High Court Of Kerala · (2002) 2 KLJ 483
Kerala Panchayat Raj Act, 1994 — Section 89