High Courts03 Oct 2002
K.K. Ibrahimkutty Vs State of Kerala
High Court Of Kerala · (2003) 132 STC 123
Kerala General Sales Tax Act, 1963 — Section 5(3)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,788 of 2,716
High Courts03 Oct 2002
Secretary, Sultan Battery Co-operative Housing Society Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (2003) 181 CTR 219 : (2003) 261 ITR 364
Income Tax Act, 1961 — Section 194C, 201, 201(1C), 231
High Courts03 Oct 2002
Commissioner of Income Tax Vs Hotel and Allied Traders (P) Ltd.
High Court Of Kerala · (2003) 179 CTR 308 : (2003) 127 TAXMAN 164
Income Tax Act, 1961 — Section 36(1), 43B
High Courts01 Oct 2002Dismissed
Union of India (UOI) Vs Kerala State Small I.D. and E. Corporation Ltd.
High Court Of Kerala · (2003) 1 KLT 414
Civil Procedure Code, 1908 (CPC) — Section 80(1), 80(2)Limitation Act, 1963 — Section 15(2)
High Courts01 Oct 2002Dismissed
Pachu Vs Chirutha
High Court Of Kerala · (2002) 3 ILR (Ker) 446 : (2003) 1 KLT 241
Hindu Succession Act, 1956 — Section 14(1)
High Courts01 Oct 2002Allowed
Deputy Commissioner (Law), Commercial Taxes Vs Sannidhanam Bar and Restaurant
High Court Of Kerala · (2004) 138 STC 380
High Courts01 Oct 2002
Commissioner of Gift Tax Vs Mrs. Johna Austin
High Court Of Kerala · (2003) 179 CTR 413 : (2004) 265 ITR 595
Gift Tax Act, 1958 — Section 2, 3
High Courts30 Sept 2002Dismissed
National Insurance Co. Ltd. Vs Sheebath Rahiman Beevi and Others
High Court Of Kerala · (2003) 3 ACC 652 : (2004) ACJ 295 : (2004) 1 KLJ 639 : (2003) 3 KLT 238
Motor Vehicles Act, 1988 — Section 12, 2(18A), 2(22), 95(2)
High Courts30 Sept 2002Allowed
Omanakuttan Nair Vs State of Kerala
High Court Of Kerala · (2002) 3 ILR (Ker) 405 : (2003) 1 KLT 226 : (2003) 1 RCR(Criminal) 321
Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(4), 5Kerala Public Services Act, 1968 — Section 2(1)Penal Code, 1860 (IPC) — Section 41
High Courts30 Sept 2002
Framatone Connectors O/E/N Ltd. Vs Framatone Connectors O/E/N Workers'' Union
High Court Of Kerala · (2002) 09 KL CK 0052
Industrial Disputes Act, 1947 — Section 2, 2(A)
High Courts30 Sept 2002Dismissed
Madhavan Vs Narayana Das
High Court Of Kerala · (2002) 3 ILR (Ker) 624 : (2003) 1 RCR(Civil) 105
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)Criminal Procedure Code, 1973 (CrPC) — Section 397(2)
High Courts30 Sept 2002
Joseph John Vs District Registrar
High Court Of Kerala · (2002) 2 KLJ 842 : (2003) 1 KLT 360
Constitution of India, 1950 — Article 227Kerala Stamp Act, 1959 — Section 45(B)(4), 45B
High Courts30 Sept 2002Dismissed
Theccanad Tiles (P) Ltd. Vs Kerala State Co-operative Bank
High Court Of Kerala · (2002) 2 KLJ 500
High Courts30 Sept 2002Dismissed
SN. Zubin George Vs Commissioner of Income Tax
High Court Of Kerala · (2003) 183 CTR 179 : (2004) 265 ITR 683
Income Tax Act, 1961 — Section 2(42A), 45(1)
High Courts30 Sept 2002
Commissioner of Income Tax Vs Air Travel Enterprises India Ltd.
High Court Of Kerala · (2004) 188 CTR 33 : (2004) 265 ITR 537 : (2004) 136 TAXMAN 194
Income Tax Act, 1961 — Section 32Motor Vehicles Act, 1988 — Section 2, 2(35), 2(7), 66, 72
High Courts27 Sept 2002
Commissioner of Gift Tax Vs P.M. Abraham and Others
High Court Of Kerala · (2003) 179 CTR 409 : (2004) 265 ITR 430
Gift Tax Act, 1958 — Section 2, 3
High Courts27 Sept 2002Dismissed
Govindan Nair Vs Abraham
High Court Of Kerala · (2003) 1 CivCC 206 : (2003) 1 ILR (Ker) 327 : (2003) 1 RCR(Civil) 532
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 7(1), Order 34 Rule 7(2), Order 34 Rule 8, Order 34 Rule 8(1)Limitation Act, 1963 — Article 137, 61
High Courts27 Sept 2002
Commissioner of Income Tax Vs N.T. John
High Court Of Kerala · (2003) 179 CTR 473 : (2003) 259 ITR 224
Income Tax Act, 1961 — Section 143, 158BA, 158BC
High Courts26 Sept 2002Allowed
Sivasankara Kaimal Vs University of Calicut
High Court Of Kerala · (2003) 1 ILR (Ker) 506 : (2003) 1 KLT 146
Calicut University Act, 1975 — Section 2(27, 2(28)
High Courts26 Sept 2002
Commissioner of Income Tax Vs Ram Bahadur Thakur Ltd.
High Court Of Kerala · (2003) 261 ITR 388
Income Tax Act, 1961 — Section 37