High Courts07 Nov 2002Allowed
Dominic Vs Family Court
High Court Of Kerala · (2003) 2 KLT 340
Family Courts Act, 1984 — Section 7, 7(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,784 of 2,716
High Courts06 Nov 2002Dismissed
Kerala Small Industries Development Corporation Ltd., (SIDCO) Vs M. Ibrahimkutty and The Labour Court
High Court Of Kerala · (2002) 11 KL CK 0082
Constitution of India, 1950 — Article 226
High Courts06 Nov 2002Allowed
Indus Motor Co. (P) Ltd. Vs National Insurance Company
High Court Of Kerala · (2003) 1 ILR (Ker) 274
Insurance Act, 1938 — Section 114(1)Redressal of Public Grievances Rules, 1998 — Rule 13, 2
High Courts05 Nov 2002Allowed
Fathima Muhammed Vs V.M. Salim
High Court Of Kerala · (2002) 2 KLJ 719
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(5), 20
High Courts01 Nov 2002Dismissed
G. Sundaresan, Sundaresh Cashew Company Vs State of Kerala
High Court Of Kerala · (2006) 146 STC 441
Kerala General Sales Tax Act, 1963 — Section 41
High Courts01 Nov 2002Dismissed
Aley Antony Vs Ouseph Chacko
High Court Of Kerala · (2004) 2 KLT 867
Kerala Land Reforms Act, 1963 — Section 103, 108A, 2(25), 80B
High Courts31 Oct 2002
Job Koottumkal Vs State of Kerala
High Court Of Kerala · (2003) 2 ACC 611 : (2003) 1 ILR (Ker) 298 : (2003) 1 KLT 731
Motor Vehicles Act, 1988 — Section 41(4)
High Courts31 Oct 2002
Aravindakshan Vs Superintendent of Police
High Court Of Kerala · (2003) 1 RCR(Civil) 235
High Courts31 Oct 2002
Lord Krishna Bank Ltd. Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2003) 182 CTR 420 : (2003) 263 ITR 250
Income Tax Act, 1961 — Section 72
High Courts31 Oct 2002
Fr. Pious Vs Sub Regional Transport Officer
High Court Of Kerala · (2003) 1 ACC 573 : (2003) 3 KLT 965
Motor Vehicles Act, 1988 — Section 2(29), 2(47)
High Courts31 Oct 2002Dismissed
Teaktex Processing Complex Limited Vs State of Kerala
High Court Of Kerala · (2004) 136 STC 435
Kerala General Sales Tax Act, 1963 — Section 5(1), 5C, 5C(1)
High Courts30 Oct 2002Allowed
Krishnankutty Vs Union of India (UOI)
High Court Of Kerala · (2003) 1 KLT 21
High Courts30 Oct 2002Allowed
Unnikrishnan Nair Vs Regional Provident Fund Commissioner
High Court Of Kerala · (2003) 97 FLR 469 : (2003) 1 ILR (Ker) 216 : (2002) 2 KLJ 786 : (2003) 1 LLJ 377
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)
High Courts29 Oct 2002Allowed
West Coast Industrial Gases Ltd. Vs State of Kerala
High Court Of Kerala · (2003) 132 STC 177
Kerala General Sales Tax Act, 1963 — Section 2, 5(1)
High Courts29 Oct 2002Allowed
K.V. Tharu Vs Tahsildar, Trichur Taluk
High Court Of Kerala · (2002) 2 KLJ 824 : (2003) 1 KLT 219
Kerala Building Tax Act, 1975 — Section 9(1)
High Courts29 Oct 2002Dismissed
K.P.B. Advertising Pvt. Ltd. Vs Commissioner of Income Tax and Another
High Court Of Kerala · (2003) 261 ITR 760
Income Tax Act, 1961 — Section 37
High Courts29 Oct 2002Allowed
Chandrasekharan Vs Alexander
High Court Of Kerala · AIR 2003 Ker 95
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11Transfer of Property Act, 1882 — Section 108
High Courts29 Oct 2002
Vijayamma Vs State of Kerala
High Court Of Kerala · (2002) 2 ILR (Ker) 70
Abkari Shops Departmental Management Rules, 1972 — Rule 5(3)
High Courts29 Oct 2002Dismissed
K.P.B. Advertising (P) Ltd. Vs Commissioner of Income Tax and Another
High Court Of Kerala · (2003) 181 CTR 492 : (2003) 129 TAXMAN 388
Income Tax Act, 1961 — Section 37(1)