High Courts16 Nov 2002Allowed

Anitha John, HSA (Social Studies), Markauma Higher Secondary School Vs Eldhose Mathew, HSA, Mar Elias Higher Secondary School, Raina P. John, Upper Primary School Assistant, Mar Elias Upper Primary School, State of Kerala and The Manager, Mar Elias Higher Secondary School

High Court Of Kerala · (2003) 1 ILR (Ker) 429 : (2003) 3 KLT 974

Constitution of India, 1950 — Article 162Kerala Education Act, 1958 — Section 10, 3(1)Kerala Education Rules, 1959 — Rule 2, 43, 51A