Federal Bank Ltd. Vs State of Kerala
High Court Of Kerala · (2004) 1 BC 378 : (2003) 2 KLT 347 : (2003) 45 SCL 555 : (2004) 134 STC 377
COURT ARCHIVE
54,312 judgments · page 1,757 of 2,716
High Court Of Kerala · (2004) 1 BC 378 : (2003) 2 KLT 347 : (2003) 45 SCL 555 : (2004) 134 STC 377
High Court Of Kerala · (2003) ACJ 1363 : (2003) 2 ILR (Ker) 515 : (2003) 2 KLT 462 : (2003) 2 LLJ 1103
High Court Of Kerala · (2003) 2 KLJ 186
High Court Of Kerala · (2003) 1 KLJ 903
High Court Of Kerala · AIR 2003 Ker 238 : (2003) 3 ILR (Ker) 261
High Court Of Kerala · (2003) 04 KL CK 0062
High Court Of Kerala · (2003) 2 ACC 537 : (2003) ACJ 1977 : (2003) 2 AnWR 65
High Court Of Kerala · (2003) 3 ILR (Ker) 369 : (2003) 2 KLT 331
High Court Of Kerala · (2004) 1 ILR (Ker) 534 : (2003) 2 KLT 328
High Court Of Kerala · (2003) 2 ACC 289 : (2004) ACJ 900
High Court Of Kerala · (2004) 186 CTR 363
High Court Of Kerala · (2003) 130 TAXMAN 467
High Court Of Kerala · (2003) 1 KLJ 736
High Court Of Kerala · AIR 2003 Ker 280
High Court Of Kerala · (2003) 3 ILR (Ker) 296 : (2003) 2 KLJ 151
High Court Of Kerala · (2003) 2 KLT 488
High Court Of Kerala · (2003) 97 FLR 1152 : (2003) 2 LLJ 827
High Court Of Kerala · (2003) 2 KLT 665
High Court Of Kerala · (2003) 3 KLT 193
High Court Of Kerala · (2003) 3 KLT 306