High Courts11 Apr 2003Dismissed

Sainaba Umma Vs Moideenkutty

High Court Of Kerala · (2004) 1 ILR (Ker) 531 : (2003) 3 KLT 590

Civil Procedure Code Amendment Act, 2002 — Section 100ACivil Procedure Code, 1908 (CPC) — Section 110AKerala High Court Act, 1958 — Section 5