High Courts23 Jun 2003Allowed
R. Rama Iyer Vs P.K. Jacob and Others
High Court Of Kerala · AIR 2003 Ker 359 : (2003) 2 KLJ 821
Contract Act, 1872 — Section 56, 72, 74
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,749 of 2,716
High Courts23 Jun 2003Dismissed
Jaimy Vs State of Kerala
High Court Of Kerala · (2004) CriLJ 1458 : (2003) 3 ILR (Ker) 452
Penal Code, 1860 (IPC) — Section 300
High Courts23 Jun 2003
Puthiyara Tile Works Vs Union of India (UOI) and Others
High Court Of Kerala · (2004) 1 LLJ 202
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts20 Jun 2003
Saiful Islam Vs State of Kerala
High Court Of Kerala · (2003) 3 ILR (Ker) 405 : (2003) 3 KLT 384
High Courts20 Jun 2003Partly Allowed
POORNA Vs State of Kerala
High Court Of Kerala · (2003) 2 KLT 999
Kerala Municipalities Act, 1994 — Section 326, 327, 329, 330, 331
High Courts19 Jun 2003Dismissed
Parukutty Amma Vs Reghunadhan
High Court Of Kerala · (2003) 3 KLT 672
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 6
High Courts19 Jun 2003
Seethal Vs R.T.A.
High Court Of Kerala · (2003) 3 KLT 357
Motor Vehicles Act, 1988 — Section 72
High Courts19 Jun 2003Allowed
Muhammed Vs Kunhayisha
High Court Of Kerala · (2003) 2 DMC 756 : (2003) 3 KLT 106
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Jun 2003
Indian Bank Vs State of Kerala and Others
High Court Of Kerala · (2005) 142 STC 281
Kerala General Sales Tax Act, 1963 — Section 26B
High Courts19 Jun 2003
Seethal Vs R.T.A., R.T.A.
High Court Of Kerala · (2003) 3 ACC 697
Kerala Motor Vehicles Rules, 1989 — Rule 159(2)
High Courts19 Jun 2003Allowed
Punnakkadan Muhammed Vs Vadakkangara Kunhayisha and Another
High Court Of Kerala · (2003) 2 KLJ 629
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(c), 125(l)(a)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)(b)
High Courts18 Jun 2003Allowed
Shibu Vs S.I. of Police
High Court Of Kerala · (2003) 3 KLT 104
Penal Code, 1860 (IPC) — Section 306
High Courts18 Jun 2003Dismissed
Deputy Commissioner (Law), Commercial Taxes Vs Orbit Agencies
High Court Of Kerala · (2004) 136 STC 575
High Courts17 Jun 2003Allowed
Kadathur Thamee Mul Ansari Vs State of Kerala
High Court Of Kerala · (2006) 146 STC 547
High Courts17 Jun 2003
B. Indira Devi Vs Commissioner of Income Tax
High Court Of Kerala · (2003) 184 CTR 441 : (2004) 270 ITR 44
Income Tax Act, 1961 — Section 142(2), 55A
High Courts16 Jun 2003
Commissioner of Income Tax Vs Trichur Co-op. Bank Ltd.
High Court Of Kerala · (2003) 132 TAXMAN 249
Income Tax Act, 1961 — Section 192, 201, 231
High Courts16 Jun 2003Dismissed
Union of India (UOI) Vs Jyothilal and Others
High Court Of Kerala · (2003) 06 KL CK 0056
Administrative Service (Cadre) Rules, 1954 — Rule 3, 5Administrative Service (Recruitment) Rules, 1954 — Rule 4, 7Administrative Tribunals Act, 1985 — Section 19
High Courts16 Jun 2003
Commissioner of Income Tax Vs Trichur Co-operative Bank Ltd.
High Court Of Kerala · (2003) 184 CTR 400 : (2004) 266 ITR 574
Income Tax Act, 1961 — Section 201(1), 201(1A), 231
High Courts16 Jun 2003Dismissed
Alanallur Service Co-operative Bank Ltd. and Others Vs Commissioner of Income Tax and Another
High Court Of Kerala · (2004) 186 CTR 310 : (2004) 135 TAXMAN 513
Income Tax Act, 1961 — Section 133(6)
High Courts13 Jun 2003Dismissed
Pookoya Haji Vs Cheriyakoya
High Court Of Kerala · (2003) 3 ILR (Ker) 277 : (2003) 3 KLT 32 : (2003) 4 RCR(Civil) 474
Waqf Act, 1995 — Section 83, 85