High Courts29 Aug 2003Dismissed
Anappara Karinkallu Thozhilali Sahayam Co-op. Society Ltd. Vs Many
High Court Of Kerala · (2004) 1 KLT 189 : (2004) 1 LLJ 1115
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,740 of 2,716
High Courts29 Aug 2003Dismissed
Jamal Vs Mohammedkutty
High Court Of Kerala · AIR 2004 Ker 28 : (2004) 1 ILR (Ker) 188 : (2003) 3 KLT 803 : (2004) 2 RCR(Civil) 75
Kerala Court Fees and Suits Valuation Act, 1959 — Section 66, 66(2)
High Courts29 Aug 2003Dismissed
Lillykutty Vs Lawrance
High Court Of Kerala · (2004) 1 BC 130 : (2004) 1 CivCC 38 : (2003) 3 KLT 721 : (2003) 4 RCR(Criminal) 805
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts29 Aug 2003
State of Kerala Vs Joy
High Court Of Kerala · AIR 2004 Ker 67 : (2004) 1 ILR (Ker) 117 : (2003) 3 KLT 786
Court Fees and Suits Valuation (Amendment) Act, 2003 — Section 52, 73A
High Courts29 Aug 2003
Kanoth Bhaskaran Vs T.V. Balan and Another
High Court Of Kerala · (2003) 2 KLJ 859
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 17(2), 23(1)(k)
High Courts29 Aug 2003
Chacko Vs Thomas
High Court Of Kerala · (2005) 1 ILR (Ker) 384 : (2004) 3 KLT 202
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
High Courts28 Aug 2003Allowed
State Bank of India Vs William
High Court Of Kerala · AIR 2004 Ker 153 : (2004) 50 SCL 152
Companies Act, 1956 — Section 394
High Courts27 Aug 2003
Silical Metallurgic Ltd. Vs State of Kerala
High Court Of Kerala · (2004) 1 KLT 120
Kerala Tax on Entry of Goods into Local Areas Act, 1994 — Section 3(1)
High Courts27 Aug 2003
K. Jameela Vs The Tahsildar and Others
High Court Of Kerala · (2004) 1 ILR (Ker) 293 : (2004) 1 KLJ 299 : (2003) 3 KLT 979
Kerala Building Tax Act, 1975 — Section 2(e)
High Courts27 Aug 2003Allowed
Cochin Steamer Agents Association Vs E.S.I. Corporation
High Court Of Kerala · (2003) 3 ILR (Ker) 413 : (2003) 3 KLT 946 : (2004) 1 LLJ 617
Employees State Insurance Act, 1948 — Section 2(13), 2(17)
High Courts27 Aug 2003Allowed
Thomas Job Vs Thomas
High Court Of Kerala · AIR 2004 Ker 47 : (2004) 1 ILR (Ker) 622 : (2003) 3 KLT 936
Kerala State Legal Services Authorities Act, 1987 — Section 21
High Courts27 Aug 2003
Vysali Chemotherapeutics (P) Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (2004) 186 CTR 306 : (2004) 269 ITR 362 : (2004) 134 TAXMAN 445
Income Tax Act, 1961 — Section 45(1), 48, 55(2)
High Courts27 Aug 2003
Joseph Vs Venu
High Court Of Kerala · (2003) 3 KLT 928
Management and Control of Fisheries in Government Waters Rules, 1974 — Rule 13
High Courts27 Aug 2003Dismissed
Sakthi Finance Ltd. Vs Velayudhan
High Court Of Kerala · (2004) 3 BC 172
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Aug 2003Dismissed
N.P. Varghese Vs M.P. Rajan
High Court Of Kerala · (2004) 1 KLJ 531
Kerala Panchayat Raj Act, 1994 — Section 29(f), 34, 35(k)
High Courts27 Aug 2003Allowed
Cochin Steamer Agents Assn. Vs Regional Director, Employees State Insurance Corpn.
High Court Of Kerala · (2004) 1 KLJ 228
Employees State Insurance Act, 1948 — Section 82Industrial Disputes Act, 1947 — Section 12(3), 2, 2(13), 2(17), 2(8)
High Courts27 Aug 2003
Kunjappan Vs Rajan
High Court Of Kerala · (2004) 1 ILR (Ker) 71 : (2004) 1 KLT 536
Kerala Panchayat Raj Act, 1994 — Section 29, 34, 35, 36
High Courts27 Aug 2003
Bhaskaran Vs Balan
High Court Of Kerala · (2003) 3 KLT 1165
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 17(2)
High Courts26 Aug 2003Dismissed
State of Kerala Vs Jose
High Court Of Kerala · (2003) 3 KLT 507 : (2004) 137 STC 82