High Courts03 Aug 2004Dismissed
M/s. Higashimaru Feeds (India) Ltd. Vs The Union of India
High Court Of Kerala · (2005) 2 ILR (Ker) 206 : (2004) 2 KLJ 475 : (2004) 3 KLT 502
Live-Stock Importation Act, 1898 — Section 2, 2(a), 2(b), 2(d), 3A
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,712 of 2,716
High Courts03 Aug 2004
Sugathan Vs Cochin Devaswom Board
High Court Of Kerala · (2005) 104 FLR 1032 : (2005) 1 KLT 46
High Courts02 Aug 2004
Commissioner of Income Tax Vs A.M. Moosa, Bharath Sea Foods
High Court Of Kerala · (2004) 191 CTR 441 : (2005) 272 ITR 29 : (2004) 141 TAXMAN 49
Income Tax Act, 1961 — Section 253, 28, 80HHC, 80HHC(3)
High Courts02 Aug 2004Dismissed
Abraham Vs Elikulam Service Co-operative Bank Ltd.
High Court Of Kerala · (2004) 3 KLT 25
Constitution of India, 1950 — Article 226
High Courts02 Aug 2004Allowed
Asokan Nambiar Vs State of Kerala
High Court Of Kerala · (2005) 1 ALT(Cri) 144 : (2005) 1 KLT 12 : (2005) 2 RCR(Criminal) 82
Criminal Procedure Code, 1973 (CrPC) — Section 193, 320, 320(5)Penal Code, 1860 (IPC) — Section 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts02 Aug 2004
Chitharanjan Vs Ravi Mohan
High Court Of Kerala · AIR 2005 Ker 10 : (2004) 3 ILR (Ker) 634 : (2004) 2 KLT 1163
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100, 104, 104(2), 33
High Courts02 Aug 2004Allowed
State of Kerala Vs Ayoob
High Court Of Kerala · (2005) 2 KLT 441
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 375, 376, 386
High Courts30 Jul 2004Dismissed
Siby Joseph Vs State Election Commission
High Court Of Kerala · (2004) 3 ILR (Ker) 285 : (2004) 2 KLT 1106
Kerala Panchayat Raj Act, 1994 — Section 34, 34(1), 35
High Courts30 Jul 2004Allowed
T. Paveen Vs State of Kerala and Another
High Court Of Kerala · AIR 2005 Ker 29 : (2004) 3 ILR (Ker) 543 : (2004) 2 KLJ 561 : (2004) 3 KLT 68
Kerala Education Rules, 1959 — Rule 23
High Courts28 Jul 2004
Pankajakshy and Others Vs State Bank of Travancore and Others
High Court Of Kerala · (2004) 07 KL CK 0042
Civil Procedure Code, 1908 (CPC) — Section 100A, 115
High Courts28 Jul 2004
Francis Vs Carmel English Medium High School
High Court Of Kerala · (2004) 3 KLT 149
Kerala Education Rules, 1959 — Rule 3
High Courts28 Jul 2004
Janadas Vs Vedanayagam
High Court Of Kerala · (2004) 3 CivCC 613 : (2004) 3 ILR (Ker) 346 : (2004) 3 KLT 425
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10, Order 1 Rule 2
High Courts27 Jul 2004
Meena Vs Corporation of Cochin
High Court Of Kerala · (2004) 3 ILR (Ker) 375 : (2004) 2 KLT 1118
Kerala Registration of Births and Deaths Act, 1969 — Section 14, 15, 30(2), 7(2)Kerala Registration of Births and Deaths Rules, 1999 — Rule 11, 11(1), 11(2), 5
High Courts27 Jul 2004Dismissed
Rajan Vs Sadanandan
High Court Of Kerala · (2004) 2 KLJ 462 : (2004) 3 KLT 129
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(8)
High Courts23 Jul 2004Allowed
Ashokan Vs State of Kerala
High Court Of Kerala · (2004) 3 KLT 104 : (2004) 4 RCR(Civil) 379 : (2004) 4 RCR(Criminal) 473
Kerala Abkari Act, 1077 — Section 67B, 67H
High Courts23 Jul 2004Allowed
K.C. Cherinjumpatty Thampuratty Vs State of Kerala and Others
High Court Of Kerala · (2005) 104 FLR 94 : (2004) 2 KLJ 398 : (2004) 3 KLT 303 : (2005) 1 LLJ 32 : (2004) 4 RCR(Civil) 435
Industrial Disputes Act, 1947 — Section 10(1)(d), 2(j), 2(k)
High Courts23 Jul 2004Dismissed
Kurian Thomas Vs N. Sreedharan Menon
High Court Of Kerala · (2004) 2 KLJ 944 : (2004) 3 KLT 326
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(v), 9
High Courts21 Jul 2004Dismissed
Reghunath Vs Thiruvalla Municipality
High Court Of Kerala · (2004) 3 KLT 75
Kerala Municipalities Act, 1994 — Section 411, 492, 492(9)
High Courts21 Jul 2004Dismissed
University of Kerala Vs Molly Francis
High Court Of Kerala · AIR 2005 Ker 11 : (2004) 3 ILR (Ker) 467 : (2004) 2 KLT 1157
Limitation Act, 1963 — Article 113, 72, 73