High Courts06 Jul 2005Dismissed
South Indian Bank Ltd. Vs State of Kerala
High Court Of Kerala · (2006) 1 KLT 65
Kerala General Sales Tax Act, 1963 — Section 26B
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,677 of 2,716
High Courts06 Jul 2005Allowed
P.E. Arifa Vs State of Kerala and Others
High Court Of Kerala · (2006) CriLJ 59 : (2005) 4 ILR (Ker) 862 : (2006) 1 RCR(Criminal) 261
Constitution of India, 1950 — Article 226
High Courts06 Jul 2005
Thomas Vs Deputy Director of Education
High Court Of Kerala · (2005) 4 ILR (Ker) 37 : (2005) 3 KLT 872
High Courts06 Jul 2005Dismissed
Kerala State Civil Supplies Corpn. Ltd. Vs Joint Commissioner of Income Tax
High Court Of Kerala · (2006) 200 CTR 653 : (2006) 282 ITR 647
Income Tax Act, 1961 — Section 154, 156, 244A, 244A(2), 244A(3)
High Courts06 Jul 2005Dismissed
Sarojakumari Vs Helen Thilakom and Others
High Court Of Kerala · (2005) 07 KL CK 0003
Kerala Education Rules, 1959 — Rule 1, 35, 4, 43, 8A
High Courts05 Jul 2005Allowed
Regional Director, E.S.I. Corporation Vs Hindustan Lever Ltd.
High Court Of Kerala · (2005) 107 FLR 147 : (2005) 3 ILR (Ker) 496 : (2005) 3 KLT 622
Employees State Insurance Act, 1948 — Section 2(13), 2(17), 2(9), 40, 41
High Courts05 Jul 2005
Commissioner of Income Tax Vs United Marine Exports
High Court Of Kerala · (2005) 197 CTR 298 : (2005) 278 ITR 155
Income Tax Act, 1961 — Section 143(1), 28, 80HHC, 80HHC(1A), 80HHC(3)
High Courts05 Jul 2005Allowed
Balakrishnan, K.P. Vs E.S.I. Corporation
High Court Of Kerala · (2005) 07 KL CK 0013
Employees State Insurance (General) Regulations, 1950 — Regulation 98Employees State Insurance Act, 1948 — Section 19, 52A, 54AWorkmens Compensation Act, 1923 — Section 4, 4(1)
High Courts04 Jul 2005Allowed
Suresh Kumar Vs Ranjan
High Court Of Kerala · (2005) 3 ACC 906 : (2005) 3 KLT 531
Kerala Motor Vehicles Rules, 1989 — Rule 194, 194(2)
High Courts03 Jul 2005Allowed
Roshy Vs State of Kerala
High Court Of Kerala · (2005) CriLJ 3657 : (2005) 3 ILR (Ker) 127 : (2005) 3 KLT 796
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 102(3), 293, 293(1), 313Evidence Act, 1872 — Section 64, 65, 65A, 65BKerala Abkari Act, 1077 — Section 29(2), 36, 55, 57A(1), 64
High Courts01 Jul 2005
George Vs K.S.E.B.
High Court Of Kerala · (2005) 3 ILR (Ker) 605 : (2005) 3 KLT 714
Arbitration and Conciliation Act, 1996 — Section 14, 15, 16, 30
High Courts01 Jul 2005
Abdul Jaleel Vs State of Kerala
High Court Of Kerala · (2005) 3 KLT 807
Kerala Stamp Act, 1959 — Section 2, 47, 48
High Courts01 Jul 2005Dismissed
State of Kerala Vs P. Mohammed
High Court Of Kerala · (2006) 145 STC 427
Kerala General Sales Tax Act, 1963 — Section 3, 5(1), 5(2), 5(3), 7(3)
High Courts30 Jun 2005
Answara Traders Vs Sales Tax Officer and Another
High Court Of Kerala · (2008) 11 VST 875
Kerala General Sales Tax Act, 1963 — Section 23(3), 5, 5(1), 5(2), 7(14)Kerala General Sales Tax Rules, 1963 — Rule 21, 30
High Courts30 Jun 2005Allowed
E.S.I. Corporation Vs Bagsvig
High Court Of Kerala · (2005) 107 FLR 395 : (2005) 4 ILR (Ker) 111 : (2005) 3 KLT 609 : (2005) 3 LLJ 614
Employees State Insurance Act, 1948 — Section 39(5)
High Courts30 Jun 2005Dismissed
V.J. Thomas Vs Pathrose Abraham and Others
High Court Of Kerala · AIR 2005 Ker 252 : (2005) 2 KLJ 463 : (2005) 3 KLT 572
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8(3)
High Courts30 Jun 2005Dismissed
Madhava Vs Pathumabi
High Court Of Kerala · (2005) 3 KLT 369
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(12), 11(2), 11(3), 11(4), 2(1)Kerala Buildings (Lease and Rent Control) Rules, 1979 — Rule 11(8), 12, 12(6), 13(6), 7
High Courts30 Jun 2005Dismissed
Cochin Co-op. Hospitals Socy. Ltd. Vs Reg. of Co-op. Socys. and Others
High Court Of Kerala · (2005) 3 ILR (Ker) 827 : (2005) 3 KLJ 203 : (2005) 3 KLJ 10 : (2005) 3 KLT 804
High Courts30 Jun 2005Dismissed
Cochin University of Science and Technology Vs Joseph James
High Court Of Kerala · (2005) 4 ILR (Ker) 89 : (2005) 4 KLT 555
Cochin University of Science and Technology Act, 1986 — Section 2, 2(27), 2(28), 3(22)
High Courts30 Jun 2005
Sasidharan K.S. alias Sasindran Vs P. Sukumaran and Others
High Court Of Kerala · (2005) 4 ACC 125 : (2006) ACJ 945 : (2005) 3 ILR (Ker) 849 : (2005) 2 KLJ 721 : (2005) 3 KLT 1063
Kerala Torts (Miscellaneous Provisions) Act, 1976 — Section 7