High Courts17 Oct 2005Allowed
Jacob Simon Vs Sales Tax Officer, N. Parur
High Court Of Kerala · (2007) 7 VST 248
Kerala General Sales Tax Act, 1963 — Section 10, 45A, 5(3)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,667 of 2,716
High Courts17 Oct 2005
Gwalior Rayons Staff Association and Another Vs Union of India and Others
High Court Of Kerala · (2006) 200 CTR 588 : (2006) 282 ITR 141 : (2006) 152 TAXMAN 520
Income Tax Act, 1961 — Section 10Payment of Gratuity Act, 1972 — Section 4
High Courts14 Oct 2005Allowed
State of Kerala Vs Subbayyan
High Court Of Kerala · (2005) 4 ILR (Ker) 430 : (2006) 1 KLT 182
Constitution of India, 1950 — Article 341, 342
High Courts14 Oct 2005Dismissed
Santhakumari Vs State of Kerala
High Court Of Kerala · (2005) 4 ILR (Ker) 563 : (2005) 4 KLT 649
High Courts13 Oct 2005Allowed
Sasidharan Vs State of Kerala
High Court Of Kerala · (2006) CriLJ 989
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Oct 2005Dismissed
T.M. Chacko Vs Income Tax Officer and Another
High Court Of Kerala · (2006) 201 CTR 149 : (2008) 296 ITR 650
Income Tax Act, 1961 — Section 220(2A)
High Courts13 Oct 2005Allowed
Parameswaran Nair Vs State of Kerala
High Court Of Kerala · (2005) 4 ILR (Ker) 443 : (2006) 1 KLT 167
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 11, 11(1), 15, 16, 16(2)
High Courts13 Oct 2005
Siyad Vs State of Kerala
High Court Of Kerala · (2006) CriLJ 671 : (2005) 4 KLT 590
Drugs and Cosmetics Act, 1940 — Section 27ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 22, 27A, 37Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 56
High Courts07 Oct 2005
Surendra Kumar Vs Vijayan
High Court Of Kerala · (2005) 4 ILR (Ker) 450 : (2005) 4 KLT 475 : (2006) 1 RCR(Criminal) 250
Civil Procedure Code, 1908 (CPC) — Section 24, 24(3)Criminal Procedure Code, 1973 (CrPC) — Section 10, 177, 178, 179, 180Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Oct 2005
P.A. AHammed Vs Chief Commissioner of Income Tax and Another
High Court Of Kerala · (2006) 200 CTR 378
Income Tax Act, 1961 — Section 127, 143
High Courts06 Oct 2005Dismissed
P.A. Ahammed Vs Chief Commissioner of Income Tax and Another
High Court Of Kerala · (2006) 201 CTR 378 : (2006) 282 ITR 334
Income Tax Act, 1961 — Section 127, 143(1)
High Courts06 Oct 2005Allowed
M/s. Harrisons Malayalam Ltd. Vs The Regnl. P.F. Commissioner
High Court Of Kerala · (2006) 1 KLJ 512
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14B, 7(1), 8
High Courts06 Oct 2005Dismissed
Joseph Vs State of Kerala
High Court Of Kerala · (2005) 4 KLT 504
Kerala Preservation of Trees Act, 1986 — Section 2, 4, 5Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 3(3)
High Courts06 Oct 2005Allowed
Abdul Gafoor Vs Abdulla
High Court Of Kerala · (2007) 2 BC 121 : (2006) 1 CivCC 449 : (2006) 129 CompCas 97 : (2005) 4 KLT 840 : (2006) 1 RCR(Criminal) 258
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406
High Courts06 Oct 2005Dismissed
A.M. Sainalabdeen Musaliar Vs Commissioner of Income Tax and Another
High Court Of Kerala · (2006) 200 CTR 585 : (2006) 282 ITR 362
Finance (No. 2) Act, 1998 — Section 90(2), 91Income Tax Act, 1961 — Section 154, 220(2), 222, 234A, 234B
High Courts05 Oct 2005Dismissed
Kayyumparamb Ummer Farooque Vs Peredath Naseema
High Court Of Kerala · (2006) 3 CivCC 392 : (2005) 3 KLJ 352 : (2006) 1 RCR(Criminal) 215
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Oct 2005Dismissed
Devayani and Others Vs Official Receiver and Others
High Court Of Kerala · (2006) 1 RCR(Civil) 204
Insolvency Act, 1956 — Section 79
High Courts05 Oct 2005Allowed
Ummer Farooque Vs Naseema
High Court Of Kerala · (2005) 4 ILR (Ker) 464 : (2005) 4 KLT 565
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts04 Oct 2005
Golden Traders Vs Commr. of Commercial Taxes
High Court Of Kerala · (2005) 4 KLT 953 : (2006) 144 STC 141
Kerala General Sales Tax Act, 1963 — Section 19, 40, 5(1), 59A
High Courts04 Oct 2005Allowed
Soya Vs A.K. Mohanan
High Court Of Kerala · (2006) 2 DMC 298 : (2005) 4 ILR (Ker) 691 : (2006) 1 RCR(Civil) 484
Kerala Hindu Marriage Rules, 1963 — Rule 11