High Courts04 Jan 2007Allowed

Al Marwa Traders Vs Asst. Commissioner of Imports

High Court Of Kerala · (2007) 1 ILR (Ker) 670 : (2007) 1 KLT 381 : (2007) 5 RCR(Criminal) 567

Customs Act, 1962 — Section 49Destructive Insects and Pests Act, 1914 — Section 10(1), 10(2), 2, 6Prevention of Food Adulteration Rules, 1955 — Rule 5
High Courts04 Jan 2007

Antony Vs Kesavan and Others

High Court Of Kerala · (2007) 1 ILR (Ker) 482 : (2008) 1 KLJ 767

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(3), 11(4)
High Courts02 Jan 2007Dismissed

Vinodan @ Bose Vs State of Kerala

High Court Of Kerala · (2008) 1 KLJ 226

Criminal Procedure Code, 1973 (CrPC) — Section 232, 313(1)Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts02 Jan 2007Allowed

Shaji Vs State of Kerala

High Court Of Kerala · (2007) 01 KL CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 232Kerala Abkari Act, 1077 — Section 55
High Courts01 Jan 2007Allowed

Vasu and Others Vs State of Kerala

High Court Of Kerala · (2007) CriLJ 1894 : (2007) 1 ILR (Ker) 469 : (2007) 1 KLJ 241 : (2007) 5 RCR(Criminal) 533

Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1)Penal Code, 1860 (IPC) — Section 302, 323, 34, 341
High Courts21 Dec 2006

George Vs Kamarudheen and Another

High Court Of Kerala · (2007) 2 ALD(Cri) 18 : (2007) 4 BC 183 : (2007) 2 CivCC 112 : (2007) 139 CompCas 27 : (2007) 1 KLJ 148 : (2007) 5 RCR(Criminal) 589

Contract Act, 1872 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 142, 4
High Courts21 Dec 2006Allowed

Mani Madavalappil Vs C.I. of Police

High Court Of Kerala · (2007) CriLJ 1755 : (2007) 2 ILR (Ker) 33 : (2007) 1 KLJ 786 : (2007) 2 RCR(Criminal) 783

Criminal Procedure Code, 1973 (CrPC) — Section 394, 394(2), 397Penal Code, 1860 (IPC) — Section 354, 376, 377, 378, 511