High Courts05 Jun 2007Dismissed
C. Saraswathy Amma and Others Vs Sreedharan Pillai Nair and Others
High Court Of Kerala · (2007) 06 KL CK 0026
Kerala Land Reforms Act, 1963 — Section 125
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,597 of 2,716
High Courts04 Jun 2007Dismissed
E.K. Antony and Others Vs Union of India (UOI) and Another
High Court Of Kerala · (2007) 3 ILR (Ker) 550 : (2007) 2 KLJ 812 : (2008) 1 LLJ 605
State Bank of India (Subsidiary Banks) Act, 1959 — Section 38, 63(2)State Bank of Travancore (Employees) Pension Regulations, 1995 — Regulation 15, 20, 3
High Courts04 Jun 2007
A.C. Haridas Vs The Tahsildar, The Village Officer and The Deputy Tahsildar (Building Tax)
High Court Of Kerala · (2007) 06 KL CK 0050
High Courts04 Jun 2007Dismissed
Dr. M.C. George Vs Union of India (UOI)
High Court Of Kerala · (2007) 06 KL CK 0040
Constitution of India, 1950 — Article 14, 226
High Courts04 Jun 2007Allowed
T.M. Jameela Ibrahim Vs Tahasildar, District Collector, State of Kerala and Village Officer
High Court Of Kerala · (2007) 06 KL CK 0031
Kerala Building Tax Act, 1975 — Section 13, 15
High Courts04 Jun 2007Dismissed
Kamalakshy Vs Omana and Sivadasan H/o. Omana
High Court Of Kerala · (2007) 06 KL CK 0025
High Courts04 Jun 2007Allowed
C.C. Devassia Vs Kerala Small Industries Devt. Corpn. Ltd. and Others
High Court Of Kerala · (2007) 2 KLJ 689
Payment of Gratuity Act, 1972 — Section 4, 4(6)
High Courts04 Jun 2007Dismissed
Bheevathumma Vs Muhammed Khani Rawther
High Court Of Kerala · (2007) 06 KL CK 0007
Civil Procedure Code, 1908 (CPC) — Section 100, 5
High Courts01 Jun 2007Allowed
Good Earth Harmony Owners Association and Binu K. Jose Vs The Revenue Divisional Officer, The Tahsildar and The Village Officer
High Court Of Kerala · (2007) 06 KL CK 0045
High Courts01 Jun 2007
Sterling Sarovar Apartment Owners and Others Vs State of Kerala, The Tahsildar and The Village Officer
High Court Of Kerala · (2007) 06 KL CK 0044
High Courts01 Jun 2007
Gurukripa Associates Vs The Secretary and The Executive Committee
High Court Of Kerala · (2007) 06 KL CK 0043
High Courts01 Jun 2007Dismissed
Sankaran Krishnan Vs Madhavan Velappan
High Court Of Kerala · (2007) 06 KL CK 0042
High Courts01 Jun 2007
Bhavani Auto Distributors Vs K. Muraleedharan
High Court Of Kerala · (2007) CriLJ 3934 : (2007) 3 ILR (Ker) 55 : (2007) 3 KLT 392
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Jun 2007Dismissed
T.K.M. Hussain and Another Vs State of Kerala and Others
High Court Of Kerala · (2007) 3 ILR (Ker) 111
Central Sales Tax Act, 1956 — Section 6(4), 8(2), 8(5), 9, 9(2)Kerala Value Added Tax Act, 2003 — Section 47(2)
High Courts01 Jun 2007Dismissed
E.S.I. Corporation Vs Suresh Babu
High Court Of Kerala · (2007) 114 FLR 1158 : (2007) 3 LLJ 1076
Employees State Insurance Act, 1948 — Section 2(9)
High Courts30 May 2007
T.K. Ramakrishnan Vs C.N. Subadra and Another
High Court Of Kerala · (2007) CriLJ 4212 : (2008) 1 DMC 421 : (2007) 2 KLJ 442
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(3), 482
High Courts30 May 2007Dismissed
Malakkari Vs State of Kerala
High Court Of Kerala · (2007) 05 KL CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 232, 313(1)Kerala Abkari Act, 1077 — Section 55, 8(1), 8(2)
High Courts30 May 2007Allowed
Abdul Hameed, K.A. Vs State of Kerala and Others
High Court Of Kerala · (2007) 2 KLJ 606
Education Rules, 1959 — Rule 67(8)
High Courts29 May 2007Dismissed
Sureshkumar Vs The Sub Inspector of Police
High Court Of Kerala · (2007) 3 ILR (Ker) 36 : (2007) 3 KLT 363
Constitution of India, 1950 — Article 226, 227Copyright Act, 1957 — Section 63
High Courts29 May 2007Dismissed
K.K. Ravi Vs V.D. Kuttappan and Another
High Court Of Kerala · (2007) 2 ALD(Cri) 20 : (2007) 4 BC 162 : (2007) 3 CivCC 337 : (2007) 2 ILR (Ker) 679 : (2007) 2 KLJ 380 : (2007) 3 KLT 31 : (2007) 4 RCR(Civil) 28 : (2007) 4 RCR(Criminal) 72
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b), 94