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High Court Of Kerala judgments

54,312 judgments · page 1,572 of 2,716

High Courts20 Nov 2007

Nasar Vs State of Kerala

High Court Of Kerala · (2008) 2 BC 551 : (2008) 1 ILR (Ker) 20 : (2008) 1 KLJ 54 : (2008) 1 KLT 28

Negotiable Instruments Act, 1881 (NI) — Section 138, 141
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High Courts20 Nov 2007

Choice School and Another Vs Salim, M.P.

High Court Of Kerala · (2007) 11 KL CK 0016

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 32 Rule 1, Order 32 Rule 2, Order 32 Rule 4, Order 32 Rule 6Partition Act, 1893 — Section 3, 3(1)Partition Rules, 1893 — Rule 29 , 29(2)
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High Courts19 Nov 2007Dismissed

M.P. Raju Vs State of Kerala

High Court Of Kerala · (2007) 11 KL CK 0043

Kerala General Sales Tax Act, 1963 — Section 23(3), 41, 5(1), 7(7)Kerala General Sales Tax Rules, 1963 — Rule 30, 30A, 30A(1), 30A(2), 30A(4)
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High Courts19 Nov 2007Dismissed

K. Abdu and Co. Vs ITO

High Court Of Kerala · (2008) 170 TAXMAN 297

Banking Regulation Act, 1949 — Section 5Income Tax Act, 1961 — Section 154, 264, 40AIndustrial Development Bank of India Act, 1964 — Section 3
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