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High Court Of Kerala judgments

54,312 judgments · page 1,568 of 2,716

High Courts18 Dec 2007Dismissed

Berin P. Varghese and Others Vs State of Kerala

High Court Of Kerala · (2008) CriLJ 1759 : (2008) 1 ILR (Ker) 279 : (2008) 1 KLJ 227 : (2008) 1 KLT 317

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Kerala Prohibition of Ragging Act, 1998 — Section 4Penal Code, 1860 (IPC) — Section 116, 306, 309, 377, 511
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High Courts13 Dec 2007Allowed

Sugunan N. Vs O.V. Joseph and Others

High Court Of Kerala · (2009) 1 ILR (Ker) 91 : (2009) 1 KLJ 6 : (2009) 1 KLT 160

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 30(2), Order 41 Rule 31
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High Courts12 Dec 2007

Sasi, K. Vs State of Kerala

High Court Of Kerala · (2007) 12 KL CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(4), 202, 340Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
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High Courts12 Dec 2007

Bini Vs Sundaran

High Court Of Kerala · AIR 2008 Ker 84 : (2008) 1 ILR (Ker) 203 : (2008) 1 KLJ 162 : (2008) 1 KLT 331

Civil Procedure Code, 1908 (CPC) — Order 32A Rule 1(3)Family Courts (Procedure) Rules, 1989 — Rule 14, 15, 18, 22, 24Family Courts Act, 1984 — Section 10, 10(1), 10(2), 10(3), 20
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High Courts11 Dec 2007Dismissed

Sukumaran Vs State of Kerala and Another

High Court Of Kerala · (2008) CriLJ 2297 : (2008) 1 ILR (Ker) 530 : (2008) 1 KLJ 535 : (2008) 1 KLT 732

Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 122, 362, 397, 397(3), 427
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