High Courts12 Aug 2008
Pathumma Vs Cholamarakkar
High Court Of Kerala · (2009) 1 CivCC 453 : (2008) CriminalCC 916 : (2008) 4 RCR(Civil) 922 : (2009) 1 RCR(Criminal) 24
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
High Court Of Kerala judgments
54,313 judgments · page 1,546 of 2,716
High Courts12 Aug 2008
Mohammed Kunju K.M. Vs Asstt. Commissioner of Comml. Taxes
High Court Of Kerala · (2008) 4 ILR (Ker) 124 : (2008) 3 KLJ 369 : (2008) 4 KLT 157
Kerala General Sales Tax Act, 1963 — Section 17, 17(6), 17(8), 17A, 18
High Courts12 Aug 2008
K.M. Mohammed Kunju Vs Assistant Commissioner of Commercial Taxes, (Assessment)-II and Another
High Court Of Kerala · (2009) 22 VST 268
Kerala General Sales Tax Act, 1963 — Section 17, 17(6), 17(7), 17(8), 17(9)
High Courts11 Aug 2008Allowed
Babu Mathew Vs Biju Mathew and Others
High Court Of Kerala · (2009) ACJ 1261
Motor Vehicles Act, 1988 — Section 95
High Courts08 Aug 2008
Lucy Vincent and Another Vs Dist. Collector and Others
High Court Of Kerala · (2008) 3 KLJ 881
Kerala General Sales Tax Act, 1963 — Section 26A, 26B
High Courts08 Aug 2008Dismissed
Rajeevan Vs State of Kerala
High Court Of Kerala · (2009) CriLJ 1031 : (2008) 4 ILR (Ker) 143
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(3), 438, 439, 82Penal Code, 1860 (IPC) — Section 279, 337
High Courts06 Aug 2008Allowed
Shamsudeen, M. Vs Secretary to Government of Kerala and Another
High Court Of Kerala · (2008) 08 KL CK 0037
Essential Commodities Act, 1955 — Section 3Kerala Financial Code — Article 269(21)
High Courts06 Aug 2008Dismissed
Saravanan A. Vs Gopakumar P. alias Pallakkattu Gopan and Another
High Court Of Kerala · (2008) 3 KLJ 103
Constitution of India, 1950 — Article 227Kerala Panchayat Raj Act, 1994 — Section 89, 89(2), 93(1)Representation of the People Act, 1951 — Section 81(3), 86(1)
High Courts05 Aug 2008
Babu Paul Perumpillil Vs State of Kerala and Others
High Court Of Kerala · (2008) 08 KL CK 0059
Civil Procedure Code, 1908 (CPC) — Section 92Kerala Education Rules, 1959 — Rule 4(1), 4(3), 4(4), 92
High Courts05 Aug 2008Allowed
Fathima Haneena P. Vs State of Kerala and Others
High Court Of Kerala · (2008) 3 KLJ 224
Constitution of India, 1950 — Article 119(1), 30(1)Indian Medical Council Act, 1956 — Section 33
High Courts05 Aug 2008Allowed
State of Kerala Vs Babu
High Court Of Kerala · (2008) 3 ILR (Ker) 527 : (2008) 3 KLJ 130
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 106, 114, 27Penal Code, 1860 (IPC) — Section 302
High Courts05 Aug 2008Dismissed
Simon T.A. Vs The Tahsildar and Another
High Court Of Kerala · AIR 2008 Ker 245 : (2008) 3 ILR (Ker) 667 : (2008) 3 KLJ 209 : (2008) 3 KLT 826
Constitution of India, 1950 — Article 14, 19, 265, 301Kerala Building Tax Act, 1975 — Section 10, 11, 14, 15, 2
High Courts05 Aug 2008Allowed
Hymavathi K.V. Vs Spl. Dy. Tahsildar and Others
High Court Of Kerala · (2008) 119 FLR 279 : (2008) 3 ILR (Ker) 515 : (2008) 3 KLJ 451 : (2008) 3 KLT 807 : (2009) 1 LLJ 726
Constitution of India, 1950 — Article 254(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 4(3), 4(4)Kerala Motor Transport Workers Welfare Fund Board Act, 1985 — Section 3, 4, 4(1)
High Courts04 Aug 2008Dismissed
S. Jameela Beevi Vs State of Kerala
High Court Of Kerala · (2010) 33 VST 73
Kerala General Sales Tax Act, 1963 — Section 41
High Courts04 Aug 2008Dismissed
Mr. Reju Thomas Vs The National Insurance Co. Ltd. and Others
High Court Of Kerala · AIR 2009 Ker 5 : (2008) 4 ILR (Ker) 241
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9(1)Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 13, 13(2), 13(3), 13(4), 15
High Courts04 Aug 2008
Calicut City Service Co-op. Bank Vs State of Kerala and Others
High Court Of Kerala · (2008) 3 KLJ 112 : (2009) 2 KLT 145
Limitation Act, 1963 — Section 5
High Courts04 Aug 2008Dismissed
Aboobacker Vs State of Kerala
High Court Of Kerala · (2012) 275 ELT 308
Antiquities and Art Treasures Act, 1972 — Section 14Customs Act, 1962 — Section 108, 135(1), 24, 3, 5
High Courts31 Jul 2008Allowed
Udhaya Bhanu M. Vs Vasantha Anirudhan and Others
High Court Of Kerala · AIR 2008 Ker 254 : (2008) 4 ILR (Ker) 105 : (2008) 3 KLJ 612
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13, Order 20 Rule 16
High Courts31 Jul 2008Dismissed
Muhammed Basheer Vs State of Kerala and Another
High Court Of Kerala · (2008) 07 KL CK 0025
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 141, 161, 190, 190(1), 190(2)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 141, 142
High Courts31 Jul 2008
Sudarsanababu, S. Vs Income Tax Officer and Another
High Court Of Kerala · (2011) 339 ITR 424 : (2012) 20 TAXMAN 571
Finance Act, 1997 — Section 148, 64(1), 64(4), 66, 67